High Courts28 Jan 2009
State of Rajasthan and Others Vs Sant Ram and Another
Rajasthan High Court · (2009) 01 RAJ CK 0082
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25U, 33
COURT ARCHIVE
Rajasthan High Court judgments, 2009
1,183 judgments · page 54 of 60
High Courts28 Jan 2009Allowed
Bhawani Singh Kheechee Vs The State of Rajasthan and Others
Rajasthan High Court · (2009) 2 WLN 184
Constitution of India, 1950 — Article 226
High Courts28 Jan 2009Allowed
Rajkamal O Sharma Vs Kota Stone Syndicate
Rajasthan High Court · (2009) 2 WLN 508
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Jan 2009
Chhitar Vs State of Rajasthan
Rajasthan High Court · (2009) 01 RAJ CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts28 Jan 2009Allowed
Tara Chand Dhakad Vs Ram Charan Lal Sharma
Rajasthan High Court · (2010) 2 BC 620
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Jan 2009Allowed
Sita Ram Meena Vs Central Council for Research in Ayurveda and Siddha and Another
Rajasthan High Court · (2009) 2 WLN 383
Constitution of India, 1950 — Article 14, 16
High Courts27 Jan 2009Allowed
Santu Singh Vs The Judge, Labour Court and Others
Rajasthan High Court · (2009) 2 WLN 88
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts27 Jan 2009Allowed
Ramjeevan Vs Nagaur Central Cooperative Bank Ltd. and Others
Rajasthan High Court · (2009) 01 RAJ CK 0105
Rajasthan Co-operative Societies Act, 2001 — Section 57(2)
High Courts27 Jan 2009
Swastic Polytex Pvt. Ltd. Vs Oriental Insurance Co.
Rajasthan High Court · (2009) 2 RLW 1391
Arbitration and Conciliation Act, 1996 — Section 11
High Courts27 Jan 2009
Smt. Khatiza Qubra alias Tara Bano Vs Iabal Mohd.
Rajasthan High Court · AIR 2009 Raj 82 : (2011) 7 RCR(Civil) 1379 : (2009) 4 RLW 3086 : (2009) 1 RLW 847 : (2009) 1 WLN 321
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 482Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts27 Jan 2009Allowed
Kan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 2 RLW 1544 : (2009) 4 SLR 400
Constitution of India, 1950 — Article 226
High Courts27 Jan 2009
Santosh Arora (Smt.) Vs Vasudev Manghani and Sons and Another
Rajasthan High Court · (2009) 2 RLW 1474
Limitation Act, 1963 — Section 5
High Courts27 Jan 2009Dismissed
Commissioner of Income Tax Vs Krishi Upaj Mandi Samiti and Others
Rajasthan High Court · (2009) 227 CTR 79
Income Tax Act, 1961 — Section 11, 12, 12A, 13, 19
High Courts23 Jan 2009Dismissed
Ramesh Chand Ajmera Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 1842 : (2010) 6 RCR(Criminal) 2742 : (2010) 1 RLW 83
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 302
High Courts22 Jan 2009Allowed
Shamsher @ Sunil Vs State of Rajasthan
Rajasthan High Court · (2009) 01 RAJ CK 0132
Penal Code, 1860 (IPC) — Section 376, 450
High Courts22 Jan 2009
Om Prakash and Another Vs State of Raj.
Rajasthan High Court · (2009) 01 RAJ CK 0128
Evidence Act, 1872 — Section 32Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37Penal Code, 1860 (IPC) — Section 107, 227, 228, 245, 288
High Courts22 Jan 2009
Manju (Mst.) Vs State of Rajasthan and Another
Rajasthan High Court · (2009) 4 RLW 3097
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts22 Jan 2009Dismissed
Sunil Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 98
Penal Code, 1860 (IPC) — Section 366, 376(2)
High Courts22 Jan 2009Allowed
Punna Ram Vs State of Rajasthan
Rajasthan High Court · (2009) 2 WLN 440
Penal Code, 1860 (IPC) — Section 302, 394