High Courts05 Feb 2009Allowed
Girdhari Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (2009) 2 RLW 1305
Hindu Marriage Act, 1955 — Section 13B
COURT ARCHIVE
Rajasthan High Court judgments, 2009
1,183 judgments · page 52 of 60
High Courts05 Feb 2009Dismissed
Sanjay Bhandari Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 2291 : (2010) 6 RCR(Criminal) 2635 : (2009) 2 RLW 1460 : (2009) 1 WLN 116
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 199, 203, 204, 227, 239Insecticides Act, 1968 — Section 29
High Courts05 Feb 2009Dismissed
Agarwal Trading Co. and Another Vs Nawal Kishore, Latoor Lal and Babu Lal
Rajasthan High Court · (2010) 1 RCR(Civil) 398 : (2009) 4 RLW 3109
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts04 Feb 2009Dismissed
Ganpat and Others Vs Mangla Ram and Others
Rajasthan High Court · (2009) 4 RLW 3041
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts04 Feb 2009Allowed
Mahesh Chand (Deceased) through LRs. Vs Manohari Devi and Others
Rajasthan High Court · (2010) 2 RLW 1048 : (2009) 3 RLW 1979
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 20
High Courts04 Feb 2009
Mahendra Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 1905
Rajasthan Municipalities Act, 1959 — Section 63(1)
High Courts04 Feb 2009Allowed
Liyakat Ali and Others Vs State
Rajasthan High Court · (2009) 2 RLW 1263
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 174, 201, 299, 302, 304B
High Courts04 Feb 2009Dismissed
Municipal Board Pushkar Vs Jagat Singh Rathore and Another
Rajasthan High Court · (2009) 02 RAJ CK 0112
Rajasthan Municipalities Act, 1959 — Section 285, 285(1)
High Courts04 Feb 2009Dismissed
Arun Kumar Saxena Vs State of Rajasthan and Others
Rajasthan High Court · (2009) 3 RLW 2577
High Courts04 Feb 2009Allowed
Gura Singh and Another Vs State
Rajasthan High Court · (2009) 4 RLW 2910
Criminal Procedure Code, 1973 (CrPC) — Section 149, 225, 226, 232, 233Penal Code, 1860 (IPC) — Section 109, 149, 201, 302, 303
High Courts04 Feb 2009
Lalita (Ku.) Vs Mahendra Kumar and Others
Rajasthan High Court · (2009) 3 WLN 61
Motor Vehicles Act, 1988 — Section 140
High Courts04 Feb 2009Dismissed
Mukundlal Gupta and Hindustan Copper Ltd. Vs The Judge, Labour Court and Another
Rajasthan High Court · (2009) 02 RAJ CK 0036
Penal Code, 1860 (IPC) — Section 161
High Courts04 Feb 2009Allowed
Bhagwati Lal Sharma Vs Judge, Labour Court, Bharatpur and others
Rajasthan High Court · (2009) 121 FLR 212
Industrial Disputes Act, 1947 — Section 25F
High Courts03 Feb 2009Allowed
Dashrath Singh Vs State of Rajasthan
Rajasthan High Court · (2010) 1 RLW 407 : (2009) 2 RLW 1416
Penal Code, 1860 (IPC) — Section 380, 457
High Courts03 Feb 2009Dismissed
Rishiraj Sharma, Achal Sharma and Jitendra Meena Vs Raj. University of Health Sciences and Another
Rajasthan High Court · (2009) 02 RAJ CK 0113
Constitution of India, 1950 — Article 14
High Courts03 Feb 2009Dismissed
Abdul Mateen and Others Vs State of Rajasthan
Rajasthan High Court · (2009) CriLJ 2376 : (2010) 6 RCR(Criminal) 2660 : (2010) 1 RLW 449
Arms Act, 1959 — Section 25, 29, 3Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 306, 313, 462Evidence Act, 1872 — Section 114, 133, 27, 30, 33
High Courts02 Feb 2009
Rajasthan State Road Transport Corporation Vs Raj Singh and others
Rajasthan High Court · (2009) 121 FLR 214
High Courts02 Feb 2009Dismissed
Jamna Lal Vs Prajendra Nahar and Another
Rajasthan High Court · (2009) 3 RLW 1941 : (2009) 1 WLN 160
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63, 68
High Courts02 Feb 2009Dismissed
Dr. Shrigopal Baheti Vs Vasudev Devnani and Others
Rajasthan High Court · AIR 2009 Raj 65 : (2011) 7 RCR(Civil) 1345
Representation of the People Act, 1951 — Section 103, 117, 81, 82, 86
High Courts02 Feb 2009
Jugal Kishore and Another Vs Yunus Khan and Others
Rajasthan High Court · (2009) 02 RAJ CK 0086
Motor Vehicles Act, 1988 — Section 173