High Courts08 Sept 2006
Lalit Chouhan Vs Shakeel Mohd. and Others
Rajasthan High Court · (2006) 4 ACC 732
COURT ARCHIVE
Rajasthan High Court judgments, 2006
966 judgments · page 14 of 49
High Courts08 Sept 2006Allowed
Kumari Lalee and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 09 RAJ CK 0052
High Courts08 Sept 2006Dismissed
Manna Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 905
Constitution of India, 1950 — Article 14
High Courts08 Sept 2006Allowed
Kajju Lal Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 4386 : (2007) 1 RLW 152
Criminal Procedure Code, 1973 (CrPC) — Section 174, 237Penal Code, 1860 (IPC) — Section 201, 210, 302, 304, 34
High Courts08 Sept 2006Dismissed
Official Liquidator of Shield Shoe Company P. Ltd. (In Liquidation) Vs Fateh Chand Pahwa and Others
Rajasthan High Court · (2007) 135 CompCas 467 : (2007) 2 RLW 1505 : (2007) 75 SCL 41
COMPANIES ACT, 1956 — Section 454, 542, 543
High Courts08 Sept 2006
Ishwar Dass Moolrajani Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 4 RLW 3268
Constitution of India, 1950 — Article 21, 22, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(5)Customs Act, 1962 — Section 104, 111, 114, 122, 135
High Courts08 Sept 2006
Kailash Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 4708 : (2007) 5 RCR(Criminal) 451 : (2006) 1 WLC 639
Penal Code, 1860 (IPC) — Section 323, 342, 354, 376, 511
High Courts08 Sept 2006Allowed
Babu Lal Jug Raj and Co. Vs ITO and Another
Rajasthan High Court · (2007) 208 CTR 301 : (2007) 289 ITD 115 : (2007) 1 RLW 666
Income Tax Act, 1961 — Section 131, 139, 142, 143, 147
High Courts08 Sept 2006Allowed
Raj Kumar and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 519
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts07 Sept 2006Allowed
Govind Singh Vs State of Rajasthan
Rajasthan High Court · (2006) 09 RAJ CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts07 Sept 2006
Ankur Mining Private Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 2 BC 568 : (2007) 1 RLW 760
High Courts07 Sept 2006
M.S. Oil Mills Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 1 BC 648
Constitution of India, 1950 — Article 226
High Courts07 Sept 2006Allowed
Stuti Electronics Limited Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 BC 288 : (2007) 2 RLW 1589
Constitution of India, 1950 — Article 14
High Courts07 Sept 2006Dismissed
Bhag Singh Vs Divisional Commissioner and Others
Rajasthan High Court · (2007) 1 RLW 114
Limitation Act, 1963 — Section 5
High Courts06 Sept 2006
Om Prakash Vs The Municipal Board, Gangapur City and Others
Rajasthan High Court · (2006) 09 RAJ CK 0079
Constitution of India, 1950 — Article 226(3)
High Courts06 Sept 2006Dismissed
Firm Baghala Bros. Vs Maniram
Rajasthan High Court · (2006) 09 RAJ CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Sept 2006
Alok Chaturvedi (Dr.) and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 228
Rajasthan Co-operative Societies Act, 1965 — Section 32(1)
High Courts05 Sept 2006Allowed
Man Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 145
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 302, 323, 342
High Courts05 Sept 2006Dismissed
Priyanka (Miss) and Another Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 4 RLW 3418
Constitution of India, 1950 — Article 14, 226
High Courts05 Sept 2006Allowed
Arvind Kumar Joshi Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3149
Constitution of India, 1950 — Article 14, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 32, 33, 34, 36Rajasthan Disabled Persons Employment Rules, 2000 — Rule 4, 6