High Courts01 Dec 2005
Sheela Vs Rajasthan State Road Transport Corporation and Another
Rajasthan High Court · (2006) 2 ACC 390
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 4 of 45
High Courts01 Dec 2005Dismissed
State of Raj. and Another Vs Revti Prasad and Another
Rajasthan High Court · (2006) 1 RLW 680 : (2006) 1 WLC 441
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 41 Rule 27, Order 9 Rule 13, Order 9 Rule 6, Order 9 Rule 7Transfer of Property Act, 1882 — Section 106
High Courts01 Dec 2005
Maggi Bai (Smt.) and Others Vs State of Raj. and Others
Rajasthan High Court · (2006) 2 RCR(Criminal) 807 : (2006) 2 RLW 910 : (2006) 2 WLC 346
Criminal Law (Amendment) Ordinance, 1944 — Section 12, 13, 13(1), 2(2), 3
High Courts01 Dec 2005Allowed
Moola Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 492 : (2006) 2 WLC 513
Rajasthan Educational Subordinate Service Rules, 1971 — Rule 20, 22, 4(2)
High Courts01 Dec 2005Allowed
Hanuwant Singh Bhati Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 1 RLW 1 : (2006) 1 WLC 618
Rajasthan Administrative Service Rules, 1954 — Rule 41
High Courts30 Nov 2005Dismissed
Rajasthan Wine Agency Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2006) 204 CTR 346
Income Tax Act, 1961 — Section 143(2)
High Courts30 Nov 2005Allowed
Vijay Prakash Toshniwal and Others Vs Commissioner of Income Tax
Rajasthan High Court · (2006) 203 CTR 207 : (2006) 284 ITR 306 : (2006) 156 TAXMAN 337
High Courts30 Nov 2005Allowed
Ayush Kumar Bilala and Others Vs Himmat Singh and Another
Rajasthan High Court · (2006) 1 ACC 522 : (2007) ACJ 462
Motor Vehicles Act, 1988 — Section 163A, 171
High Courts29 Nov 2005Dismissed
Jeet Ram and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 2 RCR(Criminal) 195 : (2006) 1 RLW 498
Criminal Procedure Code, 1973 (CrPC) — Section 396, 397(3), 451, 457, 482
High Courts29 Nov 2005Dismissed
Rajendra Prasad Gupta Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2006) 202 CTR 284 : (2006) 152 TAXMAN 193
Income Tax Act, 1961 — Section 132
High Courts29 Nov 2005Dismissed
Tara Chand Vs Bhanwar Lal
Rajasthan High Court · (2006) 2 RLW 950 : (2006) 2 WLC 71
Civil Procedure Code, 1908 (CPC) — Section 100(5), 151Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 19A
High Courts29 Nov 2005Dismissed
A.C.T.O. Vs White Marble House
Rajasthan High Court · (2006) 148 STC 14
Rajasthan Sales Tax Act, 1994 — Section 65, 86
High Courts28 Nov 2005
Ram Sukh and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1065 : (2006) 2 WLC 229
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts25 Nov 2005
Mukat Bihari Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 439 : (2006) 2 RLW 1369 : (2006) 1 WLC 164
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113, 113A, 113B
High Courts25 Nov 2005Dismissed
Saroj Raheja Vs Addl. Civil Judge (S.D.) and Others
Rajasthan High Court · AIR 2006 Raj 102
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 3
High Courts24 Nov 2005Dismissed
Kamla (Smt.) and Others Vs Nathu Lal and Others
Rajasthan High Court · (2006) 1 ACC 453 : (2006) 1 RLW 316 : (2006) 1 WLC 156
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Motor Vehicles Act, 1939 — Section 110A, 170
High Courts24 Nov 2005
Mathura Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 273 : (2006) 1 WLC 722
Penal Code, 1860 (IPC) — Section 302, 304
High Courts24 Nov 2005Allowed
Rahis Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 257 : (2006) 1 WLC 738
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173(2), 313Penal Code, 1860 (IPC) — Section 120B, 364A, 365, 384
High Courts24 Nov 2005Allowed
LRs. of Hurji and Others Vs District Judge and Others
Rajasthan High Court · (2006) 1 RLW 417
Rajasthan Escheats Regulation Act, 1956 — Section 4, 6, 6(1), 6(2)