COURT ARCHIVE

Rajasthan High Court judgments, 2005

885 judgments · page 2 of 45

High Courts12 Dec 2005Dismissed

R.S.R.T.C. and Others Vs Khub Chand

Rajasthan High Court · (2006) 1 RLW 462 : (2006) 1 WLC 419

Civil Procedure Code, 1908 (CPC) — Section 100Industrial Disputes Act, 1947 — Section 17, 17(1), 2Rajasthan State Road Transport Workers and Workshop Employees Standing Orders, 1965 — Section 35

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High Courts12 Dec 2005

Commercial Taxes Officer Vs Krishna Talkies

Rajasthan High Court · (2009) 20 VST 757

Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 13C

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High Courts12 Dec 2005Dismissed

Kishan Lal Sharma Vs Nanag Ram Sharma through L.Rs.

Rajasthan High Court · (2006) 1 RLW 382 : (2006) 1 WLC 452

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High Courts12 Dec 2005Dismissed

Shravan Kumar Vs Bal Kishanji through LRs.

Rajasthan High Court · (2006) 2 RLW 1202 : (2006) 1 RLW 465 : (2006) 1 WLC 595

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3

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High Courts12 Dec 2005

Sugan Chand Vs Madan Lal through LRs. and Others

Rajasthan High Court · (2006) 1 RLW 557 : (2006) 1 WLC 412

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High Courts12 Dec 2005Dismissed

C.T.O. Vs Siddhu Palace

Rajasthan High Court · (2009) 20 VST 184

Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 19A

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High Courts09 Dec 2005

Ravindra Pareek Vs Daya Ram and Others

Rajasthan High Court · (2006) 1 ACC 534

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High Courts09 Dec 2005Dismissed

Laj Kaur and Another Vs Shanti Devi through LRs.

Rajasthan High Court · AIR 2006 Raj 115 : (2006) 1 RLW 562 : (2006) 1 WLC 609

Civil Procedure Code, 1908 (CPC) — Section 151, 152Limitation Act, 1963 — Section 5

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High Courts09 Dec 2005Dismissed

Sharvan Lal and Another Vs State of Rajasthan

Rajasthan High Court · (2006) 2 DMC 534

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 201, 302, 306

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High Courts09 Dec 2005Dismissed

Raj Kumar Vs Shanti Prasad

Rajasthan High Court · (2006) 1 RLW 469 : (2006) 1 WLC 607

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High Courts08 Dec 2005

Veero Vs State of Rajasthan

Rajasthan High Court · (2006) 2 DMC 81 : (2006) 1 WLC 630

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 201, 304B, 306, 498A

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High Courts08 Dec 2005

Nand Construction Company Vs Regional Manager (The), Oriental Insurance Company Limited and Another

Rajasthan High Court · (2006) 1 RLW 481

Constitution of India, 1950 — Article 12, 226Rajasthan High Court Ordinance, 1949 — Section 18

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High Courts08 Dec 2005Allowed

Kailash Giri Vs Akhey Giri through LRs. and Others

Rajasthan High Court · (2006) 1 RLW 564 : (2006) 1 WLC 615

Civil Procedure Code, 1908 (CPC) — Section 100(5)

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High Courts08 Dec 2005Allowed

Union of India (UOI) and Others Vs Umesh Kumar Malik

Rajasthan High Court · (2006) 4 RLW 2805

Border Security Force Act, 1968 — Section 11, 62Border Security Force Rules, 1969 — Rule 17, 20, 21, 21(2), 22

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High Courts07 Dec 2005Dismissed

Rang Lal Vs State of Rajasthan

Rajasthan High Court · (2005) 12 RAJ CK 0065

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High Courts07 Dec 2005Dismissed

Lalit Kumar Vs Subhash Chandra

Rajasthan High Court · (2006) 1 RLW 504

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7

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High Courts07 Dec 2005Dismissed

Hema Ram and Others Vs State of Raj. and Another

Rajasthan High Court · (2006) CriLJ 1463 : (2006) 2 RCR(Criminal) 892 : (2006) 1 RLW 476

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 35Juvenile Justice Act, 1986 — Section 2, 35

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High Courts07 Dec 2005

Shefali Devnath @ Anjali (Smt.) and Another Vs Ram Kumar and Others

Rajasthan High Court · (2006) 1 RLW 801

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High Courts07 Dec 2005Allowed

Raj Cement Vs Union of India (UOI) and Others

Rajasthan High Court · (2006) 197 ELT 491 : (2006) 2 RLW 1333 : (2006) 2 WLC 591

Central Excise Rules, 1944 — Rule 57A, 57J, 57QCentral Excises and Salt Act, 1944 — Section 2, 35H

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High Courts07 Dec 2005Dismissed

Resident Engineer, Rajasthan Housing Board Vs Narandra Kumar and Another

Rajasthan High Court · (2006) 3 ARBLR 282 : (2006) 2 RLW 1193

Arbitration Act, 1940 — Section 17, 28Rajasthan Housing Board Act, 1970 — Section 60

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