COURT ARCHIVE

Rajasthan High Court judgments, 2004

684 judgments · page 7 of 35

High Courts13 Oct 2004Dismissed

Mamta (Kumari) and Another Vs Sardar Bal Jeet Singh and Another

Rajasthan High Court · (2005) 1 ACC 775 : (2005) 2 CivCC 499 : (2005) 2 RCR(Civil) 573 : (2005) 2 RLW 930

Motor Vehicles Act, 1988 — Section 166(3)Penal Code, 1860 (IPC) — Section 304A

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High Courts13 Oct 2004Dismissed

Rajasthan State Road Transport Corporation Vs Abdul Raseed and Others

Rajasthan High Court · (2005) 2 ACC 15 : (2005) ACJ 1766 : (2005) 2 RLW 927 : (2005) 1 WLC 279

Motor Vehicles Act, 1988 — Section 163A, 92APenal Code, 1860 (IPC) — Section 279, 304A, 337, 338

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High Courts13 Oct 2004

Divisional Forest Officer Vs Bhagwati Devi and Others

Rajasthan High Court · (2005) 2 ACC 380

Motor Vehicles Act, 1988 — Section 173

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High Courts13 Oct 2004

Kumari Mamta and Another Vs Sardar Baljeet Singh and Another

Rajasthan High Court · (2005) 2 ACC 300 : (2005) 1 WLC 176

Penal Code, 1860 (IPC) — Section 166, 304A

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High Courts13 Oct 2004Dismissed

Divisional Forest Officer Vs Smt. Bhagwati Devi and Others

Rajasthan High Court · (2005) 2 RLW 934 : (2004) 4 WLC 797

Motor Vehicles Act, 1988 — Section 110A, 173

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High Courts12 Oct 2004

Ram Swaroop and Others Vs State of Rajasthan

Rajasthan High Court · (2005) CriLJ 1066

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302

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High Courts12 Oct 2004Dismissed

Ramnarayan Vs Authority under Payment of Wages Act and Others

Rajasthan High Court · (2005) 105 FLR 264 : (2005) 2 LLJ 116 : (2005) 1 WLC 370

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Payment of Wages Act, 1936 — Section 15(2), 17

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High Courts11 Oct 2004Dismissed

Nihchal Dass and Company and Others Vs Union of India (UOI) and Another

Rajasthan High Court · (2005) 3 RLW 1597 : (2005) 1 WLC 525

Arbitration and Conciliation Act, 1996 — Section 16, 34, 73Constitution of India, 1950 — Article 226

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High Courts11 Oct 2004

Parpati Bai Vs Life Insurance Corporation of India

Rajasthan High Court · (2006) ACJ 241

Insurance Act, 1938 — Section 45

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High Courts08 Oct 2004Dismissed

Alim Ahuja Vs Registrar of Companies

Rajasthan High Court · (2006) 129 CompCas 104 : (2005) 62 SCL 110

Companies Act, 1956 — Section 159, 160, 210, 210(3), 210(5)

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High Courts08 Oct 2004Dismissed

Winter Misra Diamond Tools Ltd. Vs Payal Granites (P.) Ltd.

Rajasthan High Court · (2004) 10 RAJ CK 0032

Companies Act, 1956 — Section 433, 434, 434(1), 439

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High Courts08 Oct 2004Allowed

Santosh Mittal Vs State of Rajasthan and Others

Rajasthan High Court · (2005) 1 RLW 486 : (2005) 1 WLC 52

Constitution of India, 1950 — Article 19(1), 21

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High Courts07 Oct 2004Allowed

Mangi Lal Vs Om Prakash

Rajasthan High Court · (2005) 1 RLW 452 : (2005) 1 WLC 194

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 15

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High Courts07 Oct 2004Allowed

Kishan Lal Vs State of Rajasthan

Rajasthan High Court · (2005) CriLJ 1519 : (2005) 2 RCR(Criminal) 686 : (2005) 2 RLW 979 : (2005) 2 WLC 200

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376

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High Courts06 Oct 2004

State of Rajasthan Vs Ashok and Another

Rajasthan High Court · (2005) 3 RLW 2090 : (2005) 3 WLC 72

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F

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High Courts04 Oct 2004

Ram Lal Vs Hasti Mal

Rajasthan High Court · (2005) 3 CivCC 155 : (2005) 1 RLW 630

Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 149, 149(2), 168(1)

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High Courts04 Oct 2004Dismissed

Pushkar Lal and Others Vs Civil Judge and Others

Rajasthan High Court · (2005) 1 RLW 456 : (2005) 1 WLC 169

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17

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High Courts01 Oct 2004Dismissed

Harish Chand @ Har Chand @ Harak Chand and Another Vs The State of Rajasthan

Rajasthan High Court · (2004) 10 RAJ CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 394, 397

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High Courts01 Oct 2004Allowed

Lallu Ram and Others Vs State of Rajasthan

Rajasthan High Court · (2005) 1 RLW 465 : (2005) 1 WLC 365

Penal Code, 1860 (IPC) — Section 100, 149, 300, 302, 323

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High Courts01 Oct 2004Dismissed

Prasann Kumar Vs Raj. Cooperative Dairy Federation and Another

Rajasthan High Court · (2005) 2 RLW 1034 : (2005) 1 WLC 304

Constitution of India, 1950 — Article 12, 14, 16, 226, 311(2)

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