High Courts20 Feb 2004Dismissed
Manoj Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1845 : (2004) 2 WLC 76
Penal Code, 1860 (IPC) — Section 300, 302
COURT ARCHIVE
Rajasthan High Court judgments, 2004
684 judgments · page 31 of 35
High Courts20 Feb 2004Dismissed
Marwari Investment (P) Ltd. Vs Commissioner of Wealth Tax
Rajasthan High Court · (2004) 192 CTR 639
Wealth Tax Act, 1957 — Section 18(1)
High Courts20 Feb 2004Allowed
Kanhaiya Lal Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1937 : (2004) 3 WLC 100
Penal Code, 1860 (IPC) — Section 302
High Courts20 Feb 2004Dismissed
National Insurance Co. Ltd. Vs Usha and Others
Rajasthan High Court · (2006) ACJ 913
Constitution of India, 1950 — Article 136Motor Vehicles Act, 1988 — Section 149
High Courts20 Feb 2004
Official Liquidator Vs Shree Cement Ltd.
Rajasthan High Court · (2004) 56 SCL 44
Companies Act, 1956 — Section 454, 454(1), 457, 530
High Courts19 Feb 2004Dismissed
Manish Chandra Vs Union of India (UOI) and Another
Rajasthan High Court · (2004) 2 RLW 1317 : (2004) 2 WLC 50
Constitution of India, 1950 — Article 14, 15, 16, 16(1)
High Courts19 Feb 2004Dismissed
Thawri and Others Vs Harji Lal and Others
Rajasthan High Court · (2006) ACJ 2279
High Courts19 Feb 2004Dismissed
Vijay Kumar Vs Neelam Rani
Rajasthan High Court · AIR 2004 Raj 256 : (2004) 2 CivCC 239 : (2004) 2 RCR(Civil) 630 : (2004) 2 RLW 705
Hindu Marriage Act, 1955 — Section 23(2), 9
High Courts17 Feb 2004Dismissed
Suresh Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1839
Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 2004
Hotam and Others Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 3277 : (2004) 2 RLW 1352 : (2004) 2 WLC 69
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 302, 307, 34, 99
High Courts17 Feb 2004Allowed
Chandra Kalla Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 02 RAJ CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Feb 2004Dismissed
Jai Raj Singh and Another Vs Shanti Kishan Singh and Another
Rajasthan High Court · AIR 2004 Raj 311 : (2004) 3 RLW 1774 : (2004) 3 WLC 652
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts12 Feb 2004
Ram Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1659 : (2004) 2 WLC 664
High Courts12 Feb 2004Allowed
Asha Ram Vs State of Rajasthan
Rajasthan High Court · (2004) 02 RAJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts11 Feb 2004Dismissed
Narayan Prasad and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 02 RAJ CK 0055
Penal Code, 1860 (IPC) — Section 149, 427
High Courts11 Feb 2004Dismissed
Vinod Kumar Agarwal Vs High Court of Judicature for Rajasthan
Rajasthan High Court · (2004) 3 RLW 1603 : (2004) 2 WLC 293
High Courts11 Feb 2004Dismissed
Sita Ram and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 1 RCR(Criminal) 223 : (2004) 4 RLW 2467 : (2004) 5 WLC 20
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200, 202Penal Code, 1860 (IPC) — Section 120B, 504
High Courts11 Feb 2004Dismissed
Sanjay Bhardwaj Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1397 : (2004) 2 WLC 705
Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 10
High Courts11 Feb 2004Dismissed
Rishab Rolling and Grading Mills Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 11 VST 757
Constitution of India, 1950 — Article 226