High Courts14 Jan 2002Allowed
Oriental Insurance Co. Ltd. Vs Methi and Others
Rajasthan High Court · (2003) ACJ 2008 : (2002) 2 WLC 607
Motor Vehicles Act, 1988 — Section 146, 147, 149
COURT ARCHIVE
Rajasthan High Court judgments, 2002
1,112 judgments · page 53 of 56
High Courts14 Jan 2002Dismissed
Puran Singh Vs Smt. Shanti Devi
Rajasthan High Court · (2003) 1 CivCC 128 : (2002) 2 DMC 279 : (2003) 1 RCR(Criminal) 23 : (2002) 3 WLN 41
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 13
High Courts14 Jan 2002Allowed
Nirmal Kumar Vs Sohanlal and Another
Rajasthan High Court · (2002) 4 RLW 2329 : (2003) WLC 134
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20Limitation Act, 1963 — Section 5
High Courts14 Jan 2002Allowed
Kewla Ram Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 3077 : (2003) 1 RLW 228 : (2002) 4 WLN 111
Penal Code, 1860 (IPC) — Section 302, 304(II)
High Courts14 Jan 2002Allowed
Hindustan Engineering Company Vs Bhagwanlal Agrawal (deceased by L.R's) and Another
Rajasthan High Court · AIR 2003 Raj 198 : (2002) 2 CivCC 183
Evidence Act, 1872 — Section 65
High Courts14 Jan 2002Dismissed
Sri Ganganagar Oil and General Mills Vs The Rajasthan State Co-operative Tribunal and Others
Rajasthan High Court · (2002) WLC 464 : (2002) 2 WLN 676
High Courts11 Jan 2002
Mohan Lal Vs State of Rajasthan
Rajasthan High Court · (2002) 1 WLN 693
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts11 Jan 2002
Badri Narain Vs Laxmi Gehlot
Rajasthan High Court · (2002) 3 CivCC 546 : (2002) CriLJ 1976 : (2002) 2 DMC 472 : (2002) 3 RCR(Criminal) 283
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128
High Courts11 Jan 2002
Sukhdeo Singh Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1975
Penal Code, 1860 (IPC) — Section 377, 511
High Courts11 Jan 2002Dismissed
Chairman and M.D. Rajasthan Rajya Vidhyut Prasaran Nigam Ltd. Vs Bhola Ram and Others
Rajasthan High Court · (2002) 93 FLR 562 : (2002) 2 LLJ 342 : (2002) WLC 195
Rajasthan State Electricity Board Employees (Emoluments) Regulations, 1978 — Regulation 5
High Courts10 Jan 2002
Commissioner of Income Tax Vs NATIONAL BORING CO.
Rajasthan High Court · (2002) 175 CTR 676
Income Tax Act, 1961 — Section 256
High Courts10 Jan 2002Allowed
Abhay Singh Vs State of Rajasthan
Rajasthan High Court · (2002) 3 RLW 1633 : (2002) 1 WLC 796
High Courts10 Jan 2002Dismissed
Syeduddin Vs Waheed Ali and Another
Rajasthan High Court · (2002) 3 RLW 1744
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts10 Jan 2002Dismissed
Shankar Lal Vs University of Rajasthan and Another
Rajasthan High Court · (2002) 3 RLW 1926
High Courts10 Jan 2002
Suresh Chandra Vs General Manager Raj. State Bridge and Construction Corporation
Rajasthan High Court · (2002) 94 FLR 843 : (2003) 1 RLW 281 : (2002) 3 WLC 67 : (2002) 2 WLN 671
High Courts10 Jan 2002
Commissioner of Income Tax Vs National Boring Co.
Rajasthan High Court · (2002) 258 ITR 734
Income Tax Act, 1961 — Section 256, 32
High Courts10 Jan 2002
Syed Raiz Ahmad and Syeed Jalal Hussain Vs Syed Shabir Ali and Others
Rajasthan High Court · (2002) 4 RLW 1937
Constitution of India, 1950 — Article 226, 227
High Courts10 Jan 2002Dismissed
Commissioner of Income Tax Vs Mohd. Bux Sokat Ali
Rajasthan High Court · (2004) 265 ITR 326
Income Tax Act, 1961 — Section 186(1), 256, 271(1)
High Courts10 Jan 2002
Commissioner of Income Tax Vs Mohd. Bux Shokat Ali
Rajasthan High Court · (2003) 131 TAXMAN 238
Income Tax Act, 1961 — Section 186, 256, 272
High Courts10 Jan 2002
Shanti Lal Vs State of Rajasthan
Rajasthan High Court · (2002) CriLJ 1719 : (2003) WLC 570
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 342