High Courts25 Apr 2000Dismissed
Board of Secondary Education, Rajasthan Employees Union, Ajmer Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 313 : (2000) 3 WLC 292
Constitution of India, 1950 — Article 14, 213, 214
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 28 of 39
High Courts25 Apr 2000Dismissed
Nar Narayan Bohra Vs State of Rajasthan and Another
Rajasthan High Court · (2000) 3 WLN 175
High Courts25 Apr 2000
Shanti Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 WLN 199
Criminal Procedure Code, 1973 (CrPC) — Section 97Guardians and Wards Act, 1890 — Section 25Penal Code, 1860 (IPC) — Section 344
High Courts25 Apr 2000Dismissed
State of Rajasthan and Others Vs Bachhraj Soni and Another
Rajasthan High Court · (2000) 2 WLN 277
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 27(12)
High Courts24 Apr 2000Allowed
Lok Hotels and Resorts Ltd. and Another Vs Jaipur Municipal Corporation
Rajasthan High Court · AIR 2000 Raj 396 : (2000) 3 WLC 278
Rajasthan Municipalities Act, 1959 — Section 138
High Courts24 Apr 2000Allowed
Chimna Ram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 371 : (2000) 3 RLW 1604 : (2000) 3 WLC 619 : (2000) 3 WLN 313
Rajasthan Municipalities Act, 1959 — Section 26
High Courts24 Apr 2000Allowed
Balwant Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2000) 2 WLN 186
Constitution of India, 1950 — Article 226, 227
High Courts24 Apr 2000
Shyama Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 278 : (2000) 3 WLC 633 : (2000) 2 WLN 365
Limitation Act, 1963 — Section 5
High Courts24 Apr 2000
Smt. Kailash Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 280 : (2000) 3 WLC 226 : (2000) 2 WLN 275
Constitution of India, 1950 — Article 226
High Courts24 Apr 2000Dismissed
Bhaiya Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 407 : (2000) 3 RLW 1667 : (2000) 2 WLN 377
Constitution of India, 1950 — Article 226Rajasthan Panchayati Raj Act, 1994 — Section 19, 43
High Courts24 Apr 2000Allowed
Ramzan Khan Vs State of Rajasthan and Another
Rajasthan High Court · (2000) CriLJ 3406 : (2000) 2 WLC 765 : (2000) 2 WLN 229
Constitution of India, 1950 — Article 21, 22, 22(5), 226National Security Act, 1980 — Section 3(2)
High Courts24 Apr 2000Dismissed
Regional Director ESIC and Others Vs Chemical and Mineral Industries Ltd.
Rajasthan High Court · (2000) 3 WLN 173
High Courts24 Apr 2000Dismissed
Assistant Commercial Taxes Officer Vs Royal Garment Emporium
Rajasthan High Court · (2000) 2 WLN 228
Rajasthan Sales Tax Act, 1954 — Section 10(4), 16(1)(e)
High Courts24 Apr 2000
INCOME TAX OFFICER Vs CHETANRAM RAM GOPAL
Rajasthan High Court · (2000) 68 TTJ 229
Income Tax Act, 1961 — Section 143(3)
High Courts20 Apr 2000Dismissed
State of Rajasthan and Others Vs Premchand and Another
Rajasthan High Court · (2000) 2 WLN 183
Industrial Disputes Act, 1947 — Section 17, 17B, 2, 25
High Courts20 Apr 2000
INDER SINGH SHANKLA Vs INCOME TAX OFFICER
Rajasthan High Court · (2000) 68 TTJ 463
Income Tax Act, 1961 — Section 269SS, 269T, 271
High Courts20 Apr 2000
S.R. Sunder Through L.R. Vs General Manager State Bank of Saurashtra and Others
Rajasthan High Court · (2001) 1 RLW 122 : (2001) 1 RLW 122 : (2000) 4 WLC 326 : (2000) 3 WLN 602
Constitution of India, 1950 — Article 14
High Courts20 Apr 2000Dismissed
Udai Chand Vs Legal Representatives of Late Shri Basti Mal
Rajasthan High Court · (2000) 04 RAJ CK 0024
Specific Relief Act, 1963 — Section 16(c)
High Courts20 Apr 2000Allowed
Noor Mohd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2000) 3 WLN 172
High Courts19 Apr 2000
State of Rajasthan Vs Ghanshyam and Another
Rajasthan High Court · (2001) 1 RLW 304 : (2000) 4 WLC 491 : (2000) 3 WLN 520
Penal Code, 1860 (IPC) — Section 107, 108, 114, 115, 149