Rajasthan High Court · AIR 2001 Raj 1 : (2001) 1 CivCC 542 : (2001) 1 DMC 282 : (2001) 2 RCR(Civil) 474 : (2000) 4 RLW 82 : (2000) 4 RLW 262 : (2000) 3 WLC 527 : (2001) 1 WLN 188

Hindu Marriage Act, 1955 — Section 12, 13

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High Courts31 Jul 2000Allowed

Nathu Lal Jangid and Others Vs State of Rajasthan and Others

Rajasthan High Court · AIR 2001 Raj 119 : (2000) 4 RLW 256 : (2001) 4 WLC 255 : (2001) 3 WLN 626

Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 63(1), 63(2), 63(3)

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High Courts31 Jul 2000Dismissed

Ashok Dhariwal Vs Jai Narain Vyas University

Rajasthan High Court · (2000) 3 WLN 632

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High Courts29 Jul 2000Dismissed

R.S.R.T.C. and Another Vs Sanwal Chand and Another

Rajasthan High Court · (2000) 4 WLC 479 : (2001) 1 WLN 717

Constitution of India, 1950 — Article 226, 227

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High Courts28 Jul 2000Dismissed

Union of India (UOI) and Others Vs Laxminarayan and Another

Rajasthan High Court · (2001) 1 WLN 15

Constitution of India, 1950 — Article 227

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High Courts28 Jul 2000

Amar Singh Ranawat Vs State of Rajasthan and Others

Rajasthan High Court · (2000) 3 WLN 629

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High Courts27 Jul 2000Allowed

K. Sunitha Vs State of Rajasthan

Rajasthan High Court · (2001) CriLJ 2727 : (2001) 3 RCR(Criminal) 609 : (2000) WLC 596

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 17, 17(2), 7

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High Courts27 Jul 2000Allowed

Rukma Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 3 LLJ 1361 : (2000) 3 RLW 1536 : (2000) 3 WLN 34

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High Courts27 Jul 2000Dismissed

Employees State Insurance Corp. Vs Bharat Motors

Rajasthan High Court · (2000) 3 WLC 333 : (2000) 3 WLN 37

Employees State Insurance Act, 1948 — Section 2, 44, 45, 45A, 45B

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High Courts27 Jul 2000Dismissed

Jatanlal Vs Municipal Council and Others

Rajasthan High Court · (2000) 3 WLN 625

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High Courts27 Jul 2000Partly Allowed

Urban Improvement Trust Vs Kailash Chand and Another

Rajasthan High Court · (2001) 89 FLR 671 : (2002) 4 LLJ 682 : (2001) WLC 134

Industrial Disputes Act, 1947 — Section 25F, 25G

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High Courts26 Jul 2000

Firdosh Khan Vs State of Rajasthan and Others

Rajasthan High Court · (2001) 88 FLR 430 : (2000) 2 LLJ 1569 : (2000) 3 RLW 1544 : (2000) 3 WLC 127

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High Courts26 Jul 2000Allowed

Varda and Another Vs State of Rajasthan

Rajasthan High Court · (2001) CriLJ 1283 : (2000) WLC 744

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 376

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High Courts26 Jul 2000

Ram Niwas and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2000) 4 RLW 27 : (2000) 4 WLC 450 : (2001) 1 WLN 490

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