High Courts04 May 1999Allowed
Patta Vs State of Rajasthan
Rajasthan High Court · (2000) CriLJ 1650
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Rajasthan High Court judgments, 1999
471 judgments · page 13 of 24
High Courts04 May 1999
Panney Singh and Another Vs State and Another
Rajasthan High Court · (2000) 1 RLW 132 : (1999) WLC 759 : (1999) 1 WLN 621
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 482
High Courts03 May 1999Dismissed
Teju Ram Vs Indian Oil Corpn. Ltd. and Others
Rajasthan High Court · (1999) WLC 716 : (1999) 1 WLN 620
High Courts03 May 1999Allowed
R.S.E.B., Jaipur and Others Vs Umaidmal and Others
Rajasthan High Court · AIR 1999 Raj 359 : (2000) 1 CivCC 107 : (1999) 3 RLW 1399
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Electricity (Supply) Act, 1948 — Section 26Electricity Act, 1910 — Section 22B
High Courts30 Apr 1999Dismissed
Chaina Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1999) 3 RLW 1454 : (1999) 3 WLC 370 : (1999) 1 WLN 317
Criminal Procedure Code, 1973 (CrPC) — Section 161, 231, 311Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 1999
Miss Veena Verma Vs State of Rajasthan and Another
Rajasthan High Court · (1999) 3 RLW 1532 : (1999) 3 WLC 511 : (1999) 1 WLN 319
High Courts30 Apr 1999
Bhura Lal and Others Vs State and Others
Rajasthan High Court · (1999) CriLJ 3552 : (1999) 4 RCR(Criminal) 199 : (1999) 2 RLW 897 : (1999) 2 WLC 543 : (1999) 1 WLN 344
Criminal Procedure Code, 1973 (CrPC) — Section 14, 156, 156(3), 190, 193Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3
High Courts30 Apr 1999
G.B. Jain and Sons Vs State of Raj. and Another
Rajasthan High Court · (1999) 3 RLW 1438 : (1999) 3 WLC 694 : (1999) 1 WLN 368
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138, 397, 401
High Courts29 Apr 1999
Abdul Husen and Another Vs Shri Pyar Chand
Rajasthan High Court · (1999) 3 RLW 1377 : (1999) 3 WLC 625 : (1999) 1 WLN 618
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1A
High Courts29 Apr 1999Dismissed
Rajasthan Housing Board Vs Engineering Projects (India) Ltd. and Another
Rajasthan High Court · AIR 2000 Raj 200 : (2000) 2 WLN 56
Arbitration Act, 1940 — Section 2, 47Contract Act, 1872 — Section 20, 28Rajasthan Housing Board Act, 1970 — Section 50
High Courts29 Apr 1999
Shri Umed Higher Secondary School, Jodhpur Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 370 : (1999) 3 RLW 1758 : (1999) 3 WLC 490 : (1999) 1 WLN 420
Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service Conditions etc. Rules, 1993 — Rule 19, 23, 24Rajasthan Non-Government Educational Institutions Act, 1989 — Section 10(1)
High Courts26 Apr 1999Dismissed
Smt Devi Vs Shri Sajjan Veer Chand
Rajasthan High Court · (1999) 2 RLW 1298 : (1999) 3 WLC 126 : (1999) 1 WLN 614
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts23 Apr 1999Dismissed
Bhishanlal Vs Hargovind and Another
Rajasthan High Court · (2000) 3 RLW 1680 : (1999) 3 WLC 112 : (1999) 1 WLN 610
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 323, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts23 Apr 1999Allowed
Rasid Ahmed and Others Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1999 Raj 314 : (1999) 3 RLW 1781 : (1999) 1 WLN 612
Constitution of India, 1950 — Article 14
High Courts23 Apr 1999Allowed
Miss. Sharda Meel Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 284
Constitution of India, 1950 — Article 14, 226Rajasthan University Ordinances, 2009 — Ordinance 278E
High Courts22 Apr 1999Allowed
R.S. Tanwar Vs Marwar Gramin Bank and Others
Rajasthan High Court · (1999) 3 RLW 1379 : (1999) 1 WLN 603
High Courts22 Apr 1999Allowed
Motel Hillook Pvt. Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (1999) 2 RLW 1338 : (1999) 1 WLN 602
High Courts22 Apr 1999Allowed
Bhagwandas and Others Vs Bhawandas and Another
Rajasthan High Court · AIR 2000 Raj 67 : (1999) 2 RLW 1046 : (1999) 3 WLC 123 : (1999) 1 WLN 606
Rajasthan Court Fees and Suits Valuation Act, 1961 — Article 1, 11
High Courts22 Apr 1999Dismissed
Sumer Mal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2000 Raj 1 : (1999) 3 RLW 1666 : (2000) 1 WLC 217 : (1999) 1 WLN 407
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Constitution of India, 1950 — Article 226Rajasthan Urban Improvement Trust Act, 1959 — Section 72, 73
High Courts22 Apr 1999
PGO Processors Pvt. Ltd. Vs Additional Commissioner
Rajasthan High Court · (2000) 116 ELT 32 : (1999) 3 RLW 1503 : (2000) 1 WLC 29 : (1999) 1 WLN 377
Central Excise Rules, 1944 — Rule 174, 174(1), 174(11), 209A, 57(G)Central Excises and Salt Act, 1944 — Section 2, 2F, 3, 3A, 3A(1)Companies Act, 1956 — Section 34