High Courts24 Mar 1998
Tara Chand Bhati Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 2 RLW 1345 : (1999) 1 WLC 87 : (1998) 1 WLN 300
Constitution of India, 1950 — Article 16, 226
COURT ARCHIVE
Rajasthan High Court judgments, 1998
460 judgments · page 15 of 23
High Courts24 Mar 1998
Commissioner of Income Tax Vs Silver and Art Palace
Rajasthan High Court · (2000) 246 ITR 798
Income Tax Act, 1961 — Section 256, 256(2), 263, 80HHC
High Courts24 Mar 1998
Ismile and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 3703 : (1998) 2 RLW 758 : (1998) 3 WLC 255 : (1998) 1 WLN 314
Criminal Procedure Code, 1973 (CrPC) — Section 481, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts23 Mar 1998Allowed
Smt. Manju Vs Krishan Gopal
Rajasthan High Court · (1998) 4 RCR(Civil) 122 : (1998) 2 RLW 1071 : (1998) 3 WLC 29 : (1998) 1 WLN 358
Civil Procedure Code, 1908 (CPC) — Section 151, 9Hindu Marriage Act, 1955 — Section 9
High Courts23 Mar 1998Partly Allowed
Amar Singh Vs Ghanshyam and Others
Rajasthan High Court · AIR 1998 Raj 333 : (2000) 1 CivCC 66 : (1999) 1 CivCC 80 : (1998) 3 RLW 1590 : (1999) 2 WLC 407 : (1998) 1 WLN 365
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
High Courts23 Mar 1998
Swami Rameshwara Nand Puri Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 2193
Criminal Procedure Code, 1973 (CrPC) — Section 107, 156(3), 438Penal Code, 1860 (IPC) — Section 201, 302
High Courts20 Mar 1998
Rallis India Ltd. and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 3593 : (1998) 4 RCR(Criminal) 344 : (1998) 3 RLW 1498 : (1998) 3 WLC 373 : (1997) WLC 682 : (1998) 1 WLN 305
Criminal Procedure Code, 1973 (CrPC) — Section 204, 319, 482Evidence Act, 1872 — Section 114Insecticides Act, 1968 — Section 29(1), 33, 33(2), 33(3)
High Courts20 Mar 1998
Rimjhu Khan Vs State of Rajasthan
Rajasthan High Court · (1998) 3 RLW 1424 : (1998) 3 WLC 232 : (1998) 1 WLN 282
Criminal Procedure Code, 1973 (CrPC) — Section 156, 157Penal Code, 1860 (IPC) — Section 143, 323, 341, 354
High Courts20 Mar 1998Dismissed
Ram Chandra Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 2 RLW 1352 : (1999) 1 WLC 180 : (1998) 1 WLN 370
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts19 Mar 1998
Sharda Sharma Vs Anand Kanwar and Others
Rajasthan High Court · (1999) WLC 234 : (1998) 1 WLN 292
Limitation Act, 1963 — Section 5
High Courts19 Mar 1998Dismissed
Akram and Another Vs State of Rajasthan
Rajasthan High Court · (1999) 1 WLC 242 : (1998) 1 WLN 280
Juvenile Justice Act, 1986 — Section 2, 32, 35Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 326
High Courts19 Mar 1998Dismissed
Champalal (deceased by L.R's.) Vs Thakurji Shri Gopalji
Rajasthan High Court · AIR 1998 Raj 220 : (1998) 3 CivCC 298 : (1998) WLC 559
Evidence Act, 1872 — Section 103Rajasthan Public Trusts Act, 1959 — Section 2(11)
High Courts19 Mar 1998
Lokesh Meena and Others Vs Malviya Regional Engineering College, Jaipur and Others
Rajasthan High Court · AIR 1998 Raj 312 : (1999) 1 RLW 13 : (1998) 2 WLC 638
Constitution of India, 1950 — Article 14, 226
High Courts18 Mar 1998Dismissed
Kalu Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1998) 4 RCR(Criminal) 95 : (1998) 2 RLW 1070 : (1998) 3 WLC 117 : (1998) 1 WLN 278
Criminal Procedure Code, 1973 (CrPC) — Section 2, 24Penal Code, 1860 (IPC) — Section 302, 34, 341Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 15, 3
High Courts18 Mar 1998Dismissed
Smt. Tej Kaur and Others Vs Jeet Singh and Others
Rajasthan High Court · AIR 1998 Raj 201 : (1998) 3 CivCC 609
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Specific Relief Act, 1963 — Section 10
High Courts18 Mar 1998Dismissed
Bittu alias Dinesh Kumar Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 3036
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 161, 170, 173Penal Code, 1860 (IPC) — Section 114, 120B, 147, 148, 149
High Courts17 Mar 1998
Noor Khan Vs State of Rajasthan
Rajasthan High Court · (1998) 1 ACC 362 : (1999) 2 RCR(Criminal) 101 : (1999) 1 RLW 27 : (1998) 2 WLC 676
Criminal Procedure Code, 1973 (CrPC) — Section 4, 457, 482Motor Vehicles Act, 1988 — Section 11, 123, 15, 17, 18
High Courts17 Mar 1998Dismissed
Gyan Chand Vs State and Others
Rajasthan High Court · AIR 1998 Raj 223 : (1999) 1 CivCC 349 : (1998) 2 RLW 1101 : (1998) 3 WLC 181 : (1998) 1 WLN 276
Rajasthan Stamp Law (Adaptation) Act, 1952 — Article 23, 2(10)Stamp Act, 1899 — Article 23, 2(10)Transfer of Property Act, 1882 — Section 45, 54
High Courts11 Mar 1998Allowed
Dr. Padam Kumar Jain Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 4645 : (1999) 1 RCR(Criminal) 481 : (1999) 1 WLC 218 : (1998) 1 WLN 265
Criminal Procedure Code, 1973 (CrPC) — Section 125, 362, 397, 482
High Courts11 Mar 1998
Bhoora Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 3440
Criminal Procedure Code, 1973 (CrPC) — Section 107, 164, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307