High Courts08 May 1997Allowed

Allanoor and Others Vs Dilip Singh and Others

Rajasthan High Court · (1997) 2 ACC 320 : (1998) ACJ 136 : (1997) 2 RLW 1123 : (1997) 2 WLC 544

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Motor Vehicles Act, 1988 — Section 140, 158, 165, 166, 168
High Courts06 May 1997Dismissed

Abu Bakra Vs State of Rajasthan

Rajasthan High Court · (1998) CriLJ 154

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 209, 302, 320