High Courts16 Jul 1996
Nagar Mal Mishra and Another Vs Lal Chand and Others
Rajasthan High Court · (1998) ACJ 39
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 12 of 25
High Courts16 Jul 1996Dismissed
Jugal Kishore Vs Ramesh Chandra
Rajasthan High Court · AIR 1997 Raj 50 : (1996) 2 RLW 616 : (1996) 3 WLC 742 : (1996) 1 WLN 505
Arbitration Act, 1940 — Section 20, 20(4), 41, 8
High Courts16 Jul 1996Allowed
Anant Shri Sukhramji Trust and Another Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1997 Raj 32
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 39 Rule 1, Order 39 Rule 2, 80(2), 91Telegraph Act, 1885 — Section 10
High Courts15 Jul 1996Allowed
Chatra Ram and Others Vs State of Raj. and Others
Rajasthan High Court · (1996) 2 RLW 611 : (1996) WLC 161 : (1996) 1 WLN 517
Constitution of India, 1950 — Article 141, 144, 215Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145, 146, 151
High Courts12 Jul 1996Dismissed
New India Assurance Co. Ltd. Vs Chando Khatun and Others
Rajasthan High Court · (1997) ACJ 1307
Motor Vehicles Act, 1939 — Section 110A(1)
High Courts12 Jul 1996Dismissed
Sunil and Co. Vs The State of Rajasthan and Others
Rajasthan High Court · (1996) 2 RLW 621 : (1996) 3 WLC 562 : (1996) 2 WLN 198
High Courts12 Jul 1996Dismissed
Rashbeg Singh and Another Vs Authority under the Minimum Wages Act and Others
Rajasthan High Court · (1997) 1 WLC 128 : (1996) 2 WLN 250
Constitution of India, 1950 — Article 227
High Courts11 Jul 1996Dismissed
Ajay Textiles and Others Vs ACJM No. 1
Rajasthan High Court · (1997) 1 RCR(Criminal) 48 : (1996) 2 RLW 428 : (1997) 1 WLC 283 : (1996) 1 WLN 532
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts11 Jul 1996
COMMISSIONER OF INCOME TAX Vs OIL and NATURAL GAS COMMISSION.
Rajasthan High Court · (1996) 135 CTR 233
Companies (Profits) Surtax Act, 1964 — Section 24AAIncome Tax Act, 1961 — Section 143, 144B, 256, 257, 258
High Courts11 Jul 1996
Commissioner of Income Tax Vs O.N.G.C. Agent of CGG
Rajasthan High Court · (1997) 227 ITR 97
Companies (Profits) Surtax Act, 1964 — Section 24AAIncome Tax Act, 1961 — Section 256, 256(1), 256(2), 258, 263
High Courts11 Jul 1996Dismissed
Parmanand and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1997) CriLJ 1482
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 379
High Courts10 Jul 1996Dismissed
The State Vs Amit and Others
Rajasthan High Court · (1997) CriLJ 121 : (1996) 2 WLN 192
Penal Code, 1860 (IPC) — Section 380, 457
High Courts10 Jul 1996Allowed
State of Rajasthan Vs The Board of Revenue and Others
Rajasthan High Court · (1996) 2 RLW 450 : (1996) 3 WLC 426 : (1996) 2 WLN 195
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 91
High Courts09 Jul 1996
Bhika Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 193
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts08 Jul 1996
Commissioner of Income Tax Vs Jaipur Udyog Ltd.
Rajasthan High Court · (1997) 227 ITR 345
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 29Income Tax Act, 1961 — Section 32
High Courts08 Jul 1996Dismissed
Jiya Ram Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1423
Criminal Procedure Code, 1973 (CrPC) — Section 313, 373Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 326, 397, 450
High Courts08 Jul 1996Allowed
Kishan Lal Vs Krishna Sales
Rajasthan High Court · (1997) 3 CivCC 536 : (1998) 94 CompCas 786 : (1996) 3 RLW 604
Negotiable Instruments Act, 1881 (NI) — Section 142
High Courts05 Jul 1996Dismissed
Gulam Hussain Vs The District Magistrate and Another
Rajasthan High Court · (1996) 2 RLW 439 : (1997) 1 WLC 462 : (1996) 1 WLN 489
National Security Act, 1980 — Section 12, 3, 4
High Courts05 Jul 1996
Commissioner of Income Tax Vs Jaipur Udyog Ltd.
Rajasthan High Court · (1997) 225 ITR 1053
Income Tax Act, 1961 — Section 32Income Tax Rules, 1962 — Rule 5
High Courts03 Jul 1996Dismissed
R.S.R.T.C. and Others Vs Bhanwara Ram and Others
Rajasthan High Court · (1996) 2 RLW 453 : (1996) 3 WLC 459 : (1996) 1 WLN 485
Apprentices Act, 1961 — Section 22Constitution of India, 1950 — Article 12, 14, 15, 16, 226