High Courts25 May 1995Allowed
Dr. Mathura Lal Vs The State of Rajasthan and Another
Rajasthan High Court · (1995) 3 WLC 723 : (1995) 2 WLN 287
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 11 of 26
High Courts25 May 1995Allowed
Hajari Singh Rajpurohit Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 RLW 544 : (1996) 1 WLC 205 : (1995) 2 WLN 281
Constitution of India, 1950 — Article 14
High Courts25 May 1995Dismissed
Vikas Bunkar Vs Rajasthan State Handloom Development Corporation Ltd.
Rajasthan High Court · (1996) 1 WLC 197 : (1995) 2 WLN 198
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts24 May 1995Dismissed
Rajendra Singh Vs State of Rajasthan
Rajasthan High Court · (1996) CriLJ 1560 : (1996) 2 RLW 177 : (1995) 3 WLC 200 : (1995) 2 WLN 566
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 162(2), 311, 313Evidence Act, 1872 — Section 22(1), 32, 32(1)Penal Code, 1860 (IPC) — Section 300, 302, 304B, 307, 326
High Courts23 May 1995Dismissed
Shantilal and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (1995) 2 RLW 659 : (1996) 2 WLC 144 : (1995) 2 WLN 367
Constitution of India, 1950 — Article 226, 329Representation of the People Act, 1951 — Section 15, 16
High Courts23 May 1995Allowed
Santosh Das Vs State of Rajasthan
Rajasthan High Court · (1995) 2 RLW 203 : (1996) WLC 225 : (1995) 1 WLN 693
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 342, 366, 376
High Courts23 May 1995
Kishore Mishra Vs The District Transport Officer and Another
Rajasthan High Court · (1995) 2 WLN 285
Motor Vehicles Act, 1988 — Section 47, 48
High Courts22 May 1995Allowed
Union of India (UOI) and Others Vs Peerulal and Others
Rajasthan High Court · (1995) CriLJ 3356 : (1995) 2 RLW 243 : (1995) 2 WLN 232
Customs Act, 1962 — Section 108, 113, 114, 11I, 11K
High Courts19 May 1995Allowed
Mithu Lal Vs The State of Rajasthan
Rajasthan High Court · (1995) 1 WLN 607
Penal Code, 1860 (IPC) — Section 302, 397
High Courts19 May 1995Allowed
Shankar Lal Vs The State of Rajasthan
Rajasthan High Court · (1995) 2 RLW 201 : (1996) 1 WLC 308 : (1995) 2 WLN 275
High Courts19 May 1995Dismissed
Radhesh Chandra Vs State of Rajasthan and Others
Rajasthan High Court · (1995) CriLJ 3394 : (1996) 1 DMC 158 : (1995) 2 RLW 205 : (1995) 3 WLC 707 : (1995) 1 WLN 680
Criminal Procedure Code, 1973 (CrPC) — Section 14(3), 177, 407, 407(1), 407(2)Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts18 May 1995Dismissed
Jarnail Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1996) 1 RLW 227 : (1996) 1 WLC 304 : (1995) 1 WLN 438
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 120B, 420
High Courts17 May 1995Allowed
Resham Singh Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3325
Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 362, 364, 392
High Courts17 May 1995Dismissed
Smt. Sushila Kumari and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 RLW 78 : (1996) 1 WLC 96 : (1995) 2 WLN 377
Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963 — Section 6(2), 7, 8
High Courts17 May 1995Dismissed
Addl. Commissioner Commercial Taxes Department Vs Badrilal
Rajasthan High Court · (1995) 2 RLW 655 : (1996) 1 WLC 355 : (1995) 2 WLN 385
Rajasthan Sales Tax Act, 1954 — Section 23BBRajasthan Sales Tax Rules, 1995 — Rule 38D
High Courts16 May 1995
Tara Chand and Others Vs Shradhanand and Others
Rajasthan High Court · (1995) 2 RLW 482 : (1995) 3 WLC 479 : (1995) 1 WLN 594
Civil Procedure Code, 1908 (CPC) — Section 21, 24
High Courts16 May 1995
Ishaq and Others Vs State of Rajasthan
Rajasthan High Court · (1995) 1 WLN 616
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts15 May 1995Dismissed
Sudhir Jiwan Vs Raj. State Public Service Commission and Another
Rajasthan High Court · (1996) 1 WLC 212 : (1995) 2 WLN 526
Constitution of India, 1950 — Article 226
High Courts15 May 1995Dismissed
Nathe Khan and Another Vs State of Rajasthan
Rajasthan High Court · (1995) 2 RLW 155 : (1996) 1 WLC 698 : (1995) 1 WLN 697
Criminal Procedure Code, 1973 (CrPC) — Section 449, 482
High Courts15 May 1995Allowed
Shera Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1995) 2 RLW 543 : (1995) 3 WLC 579 : (1995) 1 WLN 698
Criminal Procedure Code, 1973 (CrPC) — Section 109, 311, 41, 482Evidence Act, 1872 — Section 27, 63, 65