High Courts25 Feb 1994Dismissed
Hakru Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 2141 : (1994) 1 WLN 572
Arms Act, 1959 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 1994
539 judgments · page 23 of 27
High Courts25 Feb 1994Partly Allowed
Rajasthan Financial Corporation Vs Official Liquidator, Jaipur Spinning and Weaving Mills Ltd. (In Liquidation)
Rajasthan High Court · (1997) 88 CompCas 192
Companies (Court) Rules, 1959 — Rule 154, 156Companies Act, 1956 — Section 125
High Courts24 Feb 1994Allowed
Vinod Kumar Vs The State of Rajasthan
Rajasthan High Court · (1994) 2 WLC 155 : (1994) 1 WLN 370
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 364
High Courts24 Feb 1994Dismissed
Dulichand Vs Hari Mohan
Rajasthan High Court · AIR 1994 Raj 153 : (1994) 2 WLN 47
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(3), 13(4), 13(5), 13(6)
High Courts24 Feb 1994
J.K. Paper Industries Vs Bank of Baroda
Rajasthan High Court · (1994) 2 WLN 35
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts23 Feb 1994
Rashia Ahmed Vs D.T.O.
Rajasthan High Court · (1995) 2 RLW 157 : (1994) 1 WLN 318
Constitution of India, 1950 — Article 265
High Courts23 Feb 1994Dismissed
Birla Jute and Industries Ltd. Vs The State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 496
Central Excises and Salt Act, 1944 — Section 12Constitution of India, 1950 — Article 301, 304General Clauses Act, 1897 — Section 2, 8
High Courts22 Feb 1994Allowed
Dr. Suresh Chand Vs The State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 363
Constitution of India, 1950 — Article 14, 16
High Courts21 Feb 1994Dismissed
Bhagirath Mal Rainwa Vs The Judge, Industrial Tribunal and Another
Rajasthan High Court · (1995) 1 LLJ 960 : (1994) 1 RLW 445 : (1994) 2 WLN 194
Industrial Disputes Act, 1947 — Section 11(A)
High Courts21 Feb 1994Dismissed
Moti Chand Sukh Lal Kothari Vs Kamla Devi Khandelwal
Rajasthan High Court · (1994) 2 WLN 33
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts18 Feb 1994Allowed
Chunni Lal Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 1046 : (1994) 1 WLN 541
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 1994Dismissed
Shankar Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 357
Constitution of India, 1950 — Article 226University Grants Commission Act, 1956 — Section 2, 3
High Courts17 Feb 1994
Commissioner of Income Tax Vs Hindustan Engineering Co.
Rajasthan High Court · (1996) 130 CTR 433 : (1995) 215 ITR 527
Income Tax Act, 1961 — Section 214
High Courts17 Feb 1994Allowed
Keshar Singh Vs Abbas Ali and Others
Rajasthan High Court · AIR 1995 Raj 101
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2
High Courts17 Feb 1994Dismissed
Shiv Charan Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLC 433 : (1994) 1 WLN 594
Constitution of India, 1950 — Article 14, 16
High Courts17 Feb 1994Dismissed
Pesticides India Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 238
Rajasthan Excise Act, 1950 — Section 3(4), 41, 42
High Courts17 Feb 1994Dismissed
Mohan Vs Smt. Kanni Bai
Rajasthan High Court · (1994) 2 WLN 36
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts16 Feb 1994Dismissed
Nathmal and Others Vs Smt. Manju Devi
Rajasthan High Court · (1994) 1 WLN 336
Family Courts Act, 1984 — Section 11, 19Guardians and Wards Act, 1890 — Section 17, 25
High Courts16 Feb 1994Dismissed
Rajasthan High Court Vs Mahesh Singh and Another
Rajasthan High Court · (1994) 1 WLN 341
Rajasthan Higher Judicial Service Rules, 1969 — Rule 22
High Courts16 Feb 1994Dismissed
Motilal Jagetia Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 345
Civil Procedure Code, 1908 (CPC) — Section 151Judicial Officers Protection Act, 1850 — Section 1