High Courts07 Mar 1955Dismissed
Behram and others Vs Phusa and others
Rajasthan High Court · AIR 1955 Raj 144 : (1956) RLW 528
Constitution of India, 1950 — Article 19(1)(f)
COURT ARCHIVE
Rajasthan High Court judgments, 1955
96 judgments · page 5 of 5
High Courts07 Mar 1955
Giani Ram Vs Ramnath Dutt
Rajasthan High Court · (1955) CriLJ 1108
Penal Code, 1860 (IPC) — Section 145, 409, 500
High Courts04 Mar 1955
State Vs Ramchandra
Rajasthan High Court · AIR 1955 Raj 183 : (1955) CriLJ 1396
Motor Vehicles Act, 1988 — Section 123Rajasthan Motor Vehicles Taxation Rules, 1951 — Rule 17
High Courts04 Mar 1955Dismissed
Bhanwar Lal Vs Mst. Mangi Bai
Rajasthan High Court · AIR 1955 Raj 129
Constitution of India, 1950 — Article 13, 14Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 53A, 54
High Courts04 Mar 1955
Ram Rakh Vs Mst. Gulab and another
Rajasthan High Court · AIR 1955 Raj 140 : (1956) RLW 336
Constitution of India, 1950 — Article 13, 19, 19(1)(f), 228
High Courts15 Feb 1955Dismissed
Phool Narain Vs Madan Gopal
Rajasthan High Court · AIR 1955 Raj 162
Arbitration Act, 1940 — Section 46, 47
High Courts06 Feb 1955Allowed
Allahnoor Vs District Magistrate, Chittorgarh
Rajasthan High Court · AIR 1956 Raj 153
Constitution of India, 1950 — Article 19(1), 19(6)Explosives Act, 1884 — Section 5Explosives Rules, 1983 — Rule 85(3), 85(5)
High Courts04 Feb 1955
The State Vs Shantilal and Others
Rajasthan High Court · AIR 1955 Raj 141 : (1955) CriLJ 1205 : (1956) RLW 97
Criminal Procedure Code, 1898 (CrPC) — Section 497, 497(1), 498
High Courts03 Feb 1955Allowed
Pusaram and others Vs Manmal and others
Rajasthan High Court · AIR 1955 Raj 186 : (1956) RLW 126
Evidence Act, 1872 — Section 47
High Courts27 Jan 1955Dismissed
Sardar Kulwant Singh and Others Vs Appellate Authority of State Transport Authority and Others
Rajasthan High Court · AIR 1957 Raj 237 : (1956) RLW 395
Central Motor Vehicles Rules, 1989 — Rule 90Constitution of India, 1950 — Article 19(1), 19(6)Motor Vehicles Act, 1939 — Section 47, 48, 57, 57(7), 64
High Courts24 Jan 1955
Jethiya and Another Vs The State
Rajasthan High Court · (1955) CriLJ 1285 : (1956) RLW 67
Constitution of India, 1950 — Article 13, 20Evidence Act, 1872 — Section 119, 139, 25, 26, 27Penal Code, 1860 (IPC) — Section 323, 327, 379, 390, 392
High Courts21 Jan 1955
Bhimsingh Vs State
Rajasthan High Court · (1955) CriLJ 992 : (1956) RLW 172
Penal Code, 1860 (IPC) — Section 101, 109, 116, 161, 165A
High Courts17 Jan 1955Dismissed
Tejraj and another Vs Mohanlal and others
Rajasthan High Court · AIR 1955 Raj 157
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49
High Courts11 Jan 1955Dismissed
Panna and Giriraj Vs Madanlal
Rajasthan High Court · AIR 1955 Raj 173 : (1956) RLW 151
Alwar State Civil Procedure Code, 1938 — Section 56, 64Alwar State Limitation Act, 1926 — Article 56
High Courts07 Jan 1955
Sukh Lal Vs The State
Rajasthan High Court · AIR 1955 Raj 177 : (1955) CriLJ 1394 : (1955) RLW 465
Penal Code, 1860 (IPC) — Section 109, 302