High Courts08 Sept 1955Dismissed
The State Vs Dharamveer Kalia
Rajasthan High Court · AIR 1957 Raj 236 : (1957) CriLJ 910 : (1955) RLW 424
Wireless Telegraphy Act, 1933 — Section 3, 5, 6
COURT ARCHIVE
Rajasthan High Court judgments, 1955
96 judgments · page 3 of 5
High Courts07 Sept 1955Dismissed
Mohmmad Jamil and Another Vs State Transport Authority, Rajasthan and Another
Rajasthan High Court · AIR 1956 Raj 125 : (1956) RLW 184
Motor Vehicles Act, 1939 — Section 55, 57, 57(4), 60, 60(1)
High Courts05 Sept 1955Allowed
Bhuralal Vs Jiwansingh and Another
Rajasthan High Court · AIR 1956 Raj 21 : (1956) RLW 113
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 181, 182Mewar Limitation Act, 1932 — Article 29
High Courts05 Sept 1955Allowed
Rajvi Amar Singh Vs State of Rajasthan
Rajasthan High Court · AIR 1956 Raj 104 : (1956) RLW 497
Constitution of India, 1950 — Article 166, 233, 234, 236, 309
High Courts02 Sept 1955Dismissed
Amir Mohd. Vs Mst. Bushra
Rajasthan High Court · AIR 1956 Raj 102
Dissolution of Muslim Marriages Act, 1939 — Section 2
High Courts02 Sept 1955Dismissed
Parma Vs The State
Rajasthan High Court · AIR 1956 Raj 39 : (1956) CriLJ 270 : (1956) RLW 105
Criminal Procedure Code, 1898 (CrPC) — Section 225, 236, 237, 238, 238(1)Penal Code, 1860 (IPC) — Section 307, 320, 326, 40
High Courts02 Sept 1955Allowed
State Vs Ramkishan
Rajasthan High Court · AIR 1956 Raj 24
Arms Act, 1959 — Section 19
High Courts01 Sept 1955Dismissed
Harinarain Vs Nand Kishore and Another
Rajasthan High Court · AIR 1956 Raj 48
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 107Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 7
High Courts26 Aug 1955
Shri Bishveshwar Vs Board of Revenue, Rajasthan and Another
Rajasthan High Court · AIR 1956 Raj 101 : (1955) RLW 422
Rajasthan Board of Revenue Ordinance, 1949 — Section 13, 13(2)
High Courts23 Aug 1955Allowed
Smt. Umrao and Another Vs Bakshi Gopal Bux
Rajasthan High Court · AIR 1957 Raj 180 : (1956) RLW 534
Civil Procedure Code, 1908 (CPC) — Section 35Evidence Act, 1872 — Section 68Jaipur Succession Act, 1943 — Section 63
High Courts23 Aug 1955
Commissioner of Income Tax, Delhi, Ajmer, Rajasthan and Madhya Bharat Vs Dhannalal Devilal
Rajasthan High Court · AIR 1956 Raj 30 : (1956) 29 ITR 165 : (1955) RLW 425
Income Tax Act, 1922 — Section 3Succession Act, 1925 — Section 25, 26
High Courts22 Aug 1955
Sheokaransingh Vs Daulatram
Rajasthan High Court · AIR 1955 Raj 201
Constitution of India, 1950 — Article 13(1), 14, 15, 15(1)
High Courts18 Aug 1955
Sat Behwaric and Co., Jaipur Vs Commissioner of Income Tax, Delhi
Rajasthan High Court · AIR 1956 Raj 76 : (1956) 30 ITR 151
Income Tax Act, 1922 — Section 4(1)
High Courts17 Aug 1955Partly Allowed
Chotteylal Vs Hari Kishen
Rajasthan High Court · AIR 1956 Raj 45 : (1955) RLW 430
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(1), Order 1 Rule 10(3), Order 41 Rule 33
High Courts16 Aug 1955Dismissed
Laxminarain Vs The State
Rajasthan High Court · AIR 1956 Raj 34 : (1956) CriLJ 266 : (1956) RLW 229
Criminal Procedure Code, 1898 (CrPC) — Section 164, 208, 556Penal Code, 1860 (IPC) — Section 302
High Courts16 Aug 1955Allowed
Indernath Modi Vs Nandram and Others
Rajasthan High Court · AIR 1957 Raj 231
Evidence Act, 1872 — Section 67Registration Act, 1908 — Section 60(2)
High Courts16 Aug 1955Allowed
Purshotam Singh Vs Narain Singh and State of Rajasthan
Rajasthan High Court · AIR 1955 Raj 203
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 154, 226General Clauses Act, 1897 — Section 6, 6(e)
High Courts12 Aug 1955Dismissed
Daulat Singh Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1956 Raj 33 : (1955) RLW 411
Constitution of India, 1950 — Article 226Easements Act, 1882 — Section 52Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 22
High Courts08 Aug 1955
Dayachand and Others Vs Sanwalchand and Others
Rajasthan High Court · AIR 1956 Raj 6 : (1955) RLW 413
Limitation Act, 1908 — Section 25Rajasthan Limitation (Adaptation) Ordinance, 1950 — Section 9
High Courts08 Aug 1955Allowed
The State Vs Mithalal
Rajasthan High Court · AIR 1956 Raj 20 : (1956) CriLJ 107
Penal Code, 1860 (IPC) — Section 405, 406