High Courts15 Dec 2017
Rajasthan Public Service Commission Vs Pradeep Bera S/o Sahadev Bera
Rajasthan High Court · (2017) 12 RAJ CK 0044
COURT ARCHIVE
Rajasthan High Court judgments, 2017
1,360 judgments · page 2 of 68
High Courts15 Dec 2017Disposed
Smt. Sapna W/o Shri Neeraj Khandelwal Vs Neeraj Khandelwal S/o Shri Laxminarayan Khandelwal
Rajasthan High Court · (2017) 12 RAJ CK 0043
Indian Penal Code, 1860, Section 498A, Section 406 - Husband or relative of husband of a woman subjecting her to cruelty - Punishment for Criminal breach of trustHindu Ma
High Courts15 Dec 2017Disposed
Sunita W/o. Shri Dinesh Chandra Vs The State of Rajasthan
Rajasthan High Court · (2017) 12 RAJ CK 0042
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts14 Dec 2017Allowed
Jodhpur Vidhyut Vitran Nigam Ltd. Vs Ram Kumar S/o Dhanpat
Rajasthan High Court · (2017) 12 RAJ CK 0041
High Courts14 Dec 2017
Magraj Sharma, S/o Late Sh. Radha Kishan Sharma Vs State of Rajasthan
Rajasthan High Court · (2017) 12 RAJ CK 0040
Constitution of India, Article 225 -Rajasthan High Court Rules, 1952, Rule 134
High Courts14 Dec 2017Allowed
Man Singh S/o Shri Havji Vs State of Rajasthan
Rajasthan High Court · (2017) 12 RAJ CK 0039
Code of Criminal Procedure, 1973, Section 161, Section 313, Section 374(2), Section 437A, Section 357-A - Examination of witne
High Courts14 Dec 2017Dismissed
Smt Anita Dharam wife of Shri Vinod Kumar Vs Vinod Kumar son of Shri Badri Narain
Rajasthan High Court · (2017) 12 RAJ CK 0038
Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parentsIndian Penal Code, 1860, Section 498A, Section 32
High Courts13 Dec 2017Allowed
Firm Della Technica, Regd. Office : P-121 Vs Firm Jai Jagdamba Enterprises
Rajasthan High Court · (2017) 12 RAJ CK 0037
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtNegotiable Instruments Act, 1881, Section 142, Section 142A
High Courts13 Dec 2017Allowed
Kantilal S/o Shri Ratan Lal Vs Vidyadhar S/o Ummedramji
Rajasthan High Court · (2017) 12 RAJ CK 0036
Code of Civil Procedure, 1908, Section 104, Order 39Rule 1, Order 39Rule 2, Order 43Rule 1(r) - Orders from which app
High Courts12 Dec 2017Disposed
Anjali Kandara W/o. Shri Dhanraj Kalyana Vs The State of Rajasthan
Rajasthan High Court · (2017) 12 RAJ CK 0035
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts12 Dec 2017
Anurag Srivastav And Anr Vs State Of Raj And Anr
Rajasthan High Court · (2017) 12 RAJ CK 0034
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 498A, Section 406 - Husba
High Courts12 Dec 2017Disposed
Durga Shankar S/o. Shri Bhanwar Lal Harijan Vs The State of Rajasthan
Rajasthan High Court · (2017) 12 RAJ CK 0033
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts12 Dec 2017Disposed
Devi Lal S/o. Shri Roshan Lal Harijan Vs The State of Rajasthan
Rajasthan High Court · (2017) 12 RAJ CK 0032
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts12 Dec 2017
Kamna Shekhawat D/o Shri Jivraj Singh Vs State of Rajasthan Through P.P.
Rajasthan High Court · (2017) 12 RAJ CK 0031
High Courts12 Dec 2017
Lal Singh S/o Shri Uday Singh Shaktawat Vs Chandresh S/o Shri Bhagat Singh Mehta
Rajasthan High Court · (2017) 12 RAJ CK 0030
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Section 96, Or
High Courts12 Dec 2017Disposed
Leela W/o. Shri Vinod Harijan Vs The State of Rajasthan
Rajasthan High Court · (2017) 12 RAJ CK 0029
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts12 Dec 2017Disposed
Radha Kishan S/o Shri Gotu Lal Harijan Vs The State of Rajasthan
Rajasthan High Court · (2017) 12 RAJ CK 0028
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts11 Dec 2017Disposed
Kindoori Lal S/o Suwa Lal (Deceased) B/c Mahajan Agrawal Vs Shrawan Lal S/o Anandi Lal
Rajasthan High Court · (2017) 12 RAJ CK 0027
Code of Civil Procedure, 1908, Section 100 - Second appeal
High Courts11 Dec 2017Disposed
Mukesh Vaishnav Son of Shri Madan Lal Vs The State of Rajasthan
Rajasthan High Court · (2017) 12 RAJ CK 0026
Code of Criminal Procedure, 1973, Section 482, Section 315 - Saving of inherent powers of High Court - Accused person to be competent witness
High Courts11 Dec 2017Disposed
Ram Singh S/o Shri Ghasi Singh Vs The State of Rajasthan
Rajasthan High Court · (2017) 12 RAJ CK 0025
Indian Penal Code, 1860, Section 420, Section 468, Section 471, Section 467 - Cheating and dishonestly inducing delivery of property - Forgery for pur