High Courts17 Oct 1989
Pankaj and Another Vs State of Rajasthan and Another
Rajasthan High Court · (1989) 2 WLN 375
COURT ARCHIVE
Rajasthan High Court judgments, 1989
481 judgments · page 8 of 25
High Courts17 Oct 1989
Associated Stone Industries (Kota) Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1990) 85 CTR 245 : (1992) 194 ITR 401 : (1990) 53 TAXMAN 310
Income Tax Act, 1961 — Section 256, 32, 37(2B), 43, 43(1)
High Courts17 Oct 1989
Commissioner of Wealth-tax Vs Ugar Singh and Others
Rajasthan High Court · (1990) 184 ITR 255
Wealth Tax Act, 1957 — Section 27, 5(1)
High Courts17 Oct 1989
Commissioner of Income Tax Vs Aditya Mills
Rajasthan High Court · (1990) 86 CTR 60 : (1990) 181 ITR 990
Income Tax Act, 1961 — Section 37
High Courts17 Oct 1989
Narain and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 1 WLN 460
Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts16 Oct 1989Dismissed
Bal Chand Vs Devi Singh and Another
Rajasthan High Court · (1990) 1 RLW 212 : (1990) 1 WLN 703
Limitation Act, 1963 — Section 14, 5
High Courts16 Oct 1989
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (1990) 1 WLN 662
Criminal Procedure Code, 1973 (CrPC) — Section 235, 313Penal Code, 1860 (IPC) — Section 307, 324, 326, 335
High Courts16 Oct 1989Allowed
Phool Mohammed Vs State of Rajasthan
Rajasthan High Court · (1990) 1 WLN 621
Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 2(e)
High Courts16 Oct 1989
Durga Prasad Vs Radhey Shyam and Others
Rajasthan High Court · AIR 1990 Raj 57 : (1989) 2 RLW 99 : (1990) 1 WLN 171
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(2), Order 23 Rule 1, Order 23 Rule 1(1), Order 6 Rule 17
High Courts16 Oct 1989Partly Allowed
Bajaj Industries Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 78 STC 214
Rajasthan Sales Tax Act, 1954 — Section 4(2)
High Courts28 Sept 1989
Raja Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1989) 2 RLW 530 : (1990) 1 WLN 623
Penal Code, 1860 (IPC) — Section 302
High Courts28 Sept 1989Dismissed
Smt. Rajanti Vs Phool and Another
Rajasthan High Court · (1990) 1 WLN 422
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts28 Sept 1989Dismissed
P.S. Nanawati Vs Jaipur Metals and Electricals Ltd. and Others
Rajasthan High Court · (1990) 69 CompCas 769
Companies Act, 1956 — Section 397, 398, 399, 399(3), 407
High Courts28 Sept 1989Allowed
Mohammed Tayab Vs State of Rajasthan
Rajasthan High Court · (1990) 1 WLN 383
Arms Act, 1959 — Section 19, 20, 25, 27, 3Motor Vehicles Act, 1988 — Section 112, 3Penal Code, 1860 (IPC) — Section 279, 302, 304A, 307, 379
High Courts27 Sept 1989Allowed
Kailash Chand Kaushik Vs State of Rajasthan
Rajasthan High Court · (1989) 2 WLN 397
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 161
High Courts27 Sept 1989Allowed
Tarun Shah Vs Perfect Thread Mills Limited
Rajasthan High Court · (1989) 66 CompCas 947
Companies Act, 1956 — Section 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16
High Courts27 Sept 1989Dismissed
Raj Kumar Bahal Vs Food Corporation of India and Others
Rajasthan High Court · AIR 1990 Raj 64 : (1989) 2 RLW 356 : (1990) 1 WLN 212
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Contract Act, 1872 — Section 182
High Courts27 Sept 1989Dismissed
Dal Chand Vs R.T.A. and Others
Rajasthan High Court · AIR 1990 Raj 157 : (1989) 2 RLW 340 : (1989) 2 WLN 465
Motor Vehicles Act, 1939 — Section 68C
High Courts27 Sept 1989Allowed
Shri Ram Oil Extractions Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (1990) 78 STC 202
Rajasthan Sales Tax Act, 1954 — Section 4
High Courts26 Sept 1989Dismissed
Parvat Singh Vs State of Rajasthan
Rajasthan High Court · (1989) 2 RLW 36 : (1989) 2 WLN 305
Probation of Offenders Act, 1958 — Section 18, 4