COURT ARCHIVE

Rajasthan High Court judgments, 1989

481 judgments · page 11 of 25

High Courts30 Aug 1989

Naina Ram and Others Vs State of Rajasthan

Rajasthan High Court · (1989) 2 RLW 211 : (1989) 2 WLN 535

Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 30

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High Courts28 Aug 1989

Ram Swaroop and Others Vs Bholu Ram

Rajasthan High Court · AIR 1991 Raj 56 : (1989) 2 RLW 300 : (1989) 2 WLN 661

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2, Order 39 Rule 1, 30

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High Courts25 Aug 1989Dismissed

Sardara Vs Satyanarain

Rajasthan High Court · (1989) 2 WLN 286

Rajasthan Tenancy Act, 1955 — Section 230

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High Courts25 Aug 1989Dismissed

Bhag Chand Vs State of Rajasthan and Others

Rajasthan High Court · (1989) 2 WLN 568

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 203, 362, 482Penal Code, 1860 (IPC) — Section 95

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High Courts24 Aug 1989Allowed

Ramesh Chander Data Vs Meera

Rajasthan High Court · (1989) 08 RAJ CK 0006

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High Courts22 Aug 1989Allowed

Mohammed Shafi Vs State of Rajasthan

Rajasthan High Court · (1989) 2 WLN 107

Arms Act, 1959 — Section 25, 4Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8

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High Courts22 Aug 1989Allowed

Veera Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 346

Penal Code, 1860 (IPC) — Section 142, 148, 149, 302, 304

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High Courts22 Aug 1989Allowed

Johannes Philipus Vadde Venee DIJK Vs State of Rajasthan

Rajasthan High Court · AIR 1990 Raj 124 : (1991) 1 DMC 375 : (1989) 2 RLW 179 : (1990) 1 WLN 198

Guardians and Wards Act, 1890 — Section 17, 7, 8

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High Courts22 Aug 1989Allowed

Mahendra Singh Vs State of Rajasthan

Rajasthan High Court · (1989) 2 RLW 425 : (1989) 2 RLW 8 : (1989) WLN 34

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts21 Aug 1989Allowed

Shiv Ram Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 48

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376

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High Courts21 Aug 1989

Commissioner of Wealth Tax Vs S.K. Golecha (HUF)

Rajasthan High Court · (1990) 82 CTR 214 : (1990) 184 ITR 59 : (1990) 52 TAXMAN 7

Wealth Tax Act, 1957 — Section 27

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High Courts21 Aug 1989

Commissioner of Income Tax Vs Ganesh Das Ram Swaroop Kakani

Rajasthan High Court · (1990) 82 CTR 172 : (1990) 181 ITR 93

Contract Act, 1872 — Section 63, 73Income Tax Act, 1961 — Section 43(5)

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High Courts21 Aug 1989Allowed

The State of Rajasthan and Another Vs Smt. Pushpa Rani and Others

Rajasthan High Court · (1990) WLN 459

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(R)

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High Courts18 Aug 1989

Nadar Singh and Others Vs State of Rajasthan

Rajasthan High Court · (1989) 2 RLW 4 : (1989) 2 WLN 203

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 304, 336, 34

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High Courts18 Aug 1989

State of Rajasthan Vs Asha alias Ashanand and Others Asha alias Ashanand and Others Vs State of Rajasthan

Rajasthan High Court · (1989) 1 RLW 484 : (1989) 2 WLN 437

Criminal Procedure Code, 1973 (CrPC) — Section 313, 354, 366Penal Code, 1860 (IPC) — Section 302, 34

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High Courts18 Aug 1989Allowed

Kulwant Singh Vs State

Rajasthan High Court · (1990) WLN 285

Criminal Procedure Code, 1973 (CrPC) — Section 482Railway Property (Unlawful Possession) Act, 1966 — Section 3

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High Courts16 Aug 1989Allowed

Smt. Dhapu and Others Vs Nazar Ahmed and Others

Rajasthan High Court · (1990) 1 WLN 188

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts14 Aug 1989

Har Nath and Another Vs State of Rajasthan

Rajasthan High Court · (1991) 1 RLW 178 : (1989) 2 WLN 425

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 374Penal Code, 1860 (IPC) — Section 342, 343, 363, 366, 376

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High Courts09 Aug 1989Allowed

Krishan Lal Vs State of Rajasthan

Rajasthan High Court · (1989) WLN 181

Penal Code, 1860 (IPC) — Section 120B, 302

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High Courts08 Aug 1989Dismissed

Commercial Taxes Officer Vs Nalwaya Minerals and Motor Parts

Rajasthan High Court · (1989) 2 RLW 174 : (1990) 79 STC 113

Rajasthan Sales Tax (Amendment) Act, 1987 — Section 12Rajasthan Sales Tax Act, 1954 — Section 11B, 11B(1)

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