High Courts03 Jan 1967
Commissioner of Wealth Tax, Delhi and Rajasthan Vs Her Highness Maharani Gayatri Devi of Jaipur
Rajasthan High Court · AIR 1968 Raj 129 : (1967) 66 ITR 1
Contract Act, 1872 — Section 10Transfer of Property Act, 1882 — Section 8Wealth Tax Act, 1957 — Section 2
