High Courts24 Feb 1964Allowed
Anandilal and Others Vs Abdul Hussain
Rajasthan High Court · AIR 1964 Raj 240 : (1964) RLW 380 : (1964) RLW 225
Contract Act, 1872 — Section 39, 74Transfer of Property Act, 1882 — Section 55(1)
COURT ARCHIVE
Rajasthan High Court judgments, 1964
96 judgments · page 5 of 5
High Courts13 Feb 1964Partly Allowed
Virendra Kapur Vs University of Jodhpur and Others
Rajasthan High Court · AIR 1964 Raj 161 : (1964) RLW 328
Constitution of India, 1950 — Article 226, 245General Clauses Act, 1897 — Section 21Jai Narain Vyas University Jodhpur Act, 1962 — Section 12(5), 39, 39(2)
High Courts10 Feb 1964
Gyasiram Vs The State
Rajasthan High Court · AIR 1964 Raj 237 : (1964) CriLJ 581 : (1964) RLW 275
Criminal Procedure Code, 1898 (CrPC) — Section 190Essential Commodities Act, 1955 — Section 3(2), 7(1)
High Courts10 Feb 1964Dismissed
Firm Sukhdeo Atmaram Vs Union of India (UOI)
Rajasthan High Court · AIR 1964 Raj 235 : (1964) RLW 217
Limitation Act, 1908 — Article 31
High Courts07 Feb 1964
Mohan Singh Vs State and Another
Rajasthan High Court · (1966) CriLJ 233 : (1964) RLW 165
Penal Code, 1860 (IPC) — Section 380
High Courts04 Feb 1964
Ram Deo and Others Vs State of Rajasthan
Rajasthan High Court · (1966) CriLJ 240 : (1964) RLW 264
Penal Code, 1860 (IPC) — Section 302, 34, 380, 460
High Courts04 Feb 1964Allowed
Lohare Vs Civil Judge, Bharatpur and Others
Rajasthan High Court · AIR 1964 Raj 196 : (1964) RLW 187
Rajasthan Panchayat Act, 1953 — Section 27(B)(D)
High Courts03 Feb 1964
Sardar Mal Vs Smt. Gayatri Devi
Rajasthan High Court · AIR 1964 Raj 223
Representation of the People Act, 1951 — Section 81(3)
High Courts28 Jan 1964
Jammu Mal and Others Vs State
Rajasthan High Court · (1964) CriLJ 117 : (1964) RLW 193
Penal Code, 1860 (IPC) — Section 109, 405, 406, 411, 420Sales of Goods Act, 1930 — Section 2, 24
High Courts28 Jan 1964
The Commissioner of Income Tax Vs Ramlal and Sons, Barmer
Rajasthan High Court · AIR 1964 Raj 152 : (1965) 57 ITR 742 : (1964) RLW 152
Income Tax Act, 1922 — Section 10(2)Mineral Concession Rules, 1949 — Rule 41(1)
High Courts20 Jan 1964
Nandkishore and Another Vs Shrinath and Others
Rajasthan High Court · AIR 1965 Raj 124 : (1964) RLW 583
Transfer of Property Act, 1882 — Section 54
High Courts20 Jan 1964Allowed
Gopal Singh and Another Vs State of Rajasthan and Another
Rajasthan High Court · AIR 1964 Raj 270 : (1964) RLW 346
Rajasthan Land Acquisition Act, 1953 — Section 17, 4, 4(1), 4(2), 5A
High Courts17 Jan 1964Dismissed
Gopi Kisan Vs Ramu and Another
Rajasthan High Court · AIR 1964 Raj 147 : (1964) RLW 155
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts08 Jan 1964
Vastulal Pareek Vs Pareek Commercial Bank Ltd.
Rajasthan High Court · AIR 1964 Raj 202 : (1964) RLW 235
Banking Companies Act, 1949 — Section 45B, 45TCourt Fees Act, 1870 — Article 1 , 11
High Courts07 Jan 1964Allowed
Kishan Gopal and Others Vs Suraj Mal and Others
Rajasthan High Court · AIR 1964 Raj 218 : (1964) RLW 161
Provincial Insolvency Act, 1920 — Section 2(1), 7
High Courts06 Jan 1964Allowed
Smt. Kalawati Bai Vs Shitaldas and Another
Rajasthan High Court · AIR 1964 Raj 220
Ajmer Courts Regulation, 1926 — Section 15Limitation Act, 1908 — Article 152