High Courts28 Nov 1956Dismissed
General Manager Northern Rly., New Delhi Vs Sajjan Raj and Another
Rajasthan High Court · AIR 1957 Raj 78 : (1957) RLW 150
Payment of Wages Act, 1936 — Section 2(6)
COURT ARCHIVE
Rajasthan High Court judgments, 1956
141 judgments · page 2 of 8
High Courts27 Nov 1956
Mst. Kan Kanwari Vs State of Rajasthan
Rajasthan High Court · (1957) CriLJ 688 : (1957) RLW 345
Penal Code, 1860 (IPC) — Section 109, 114, 193, 201, 234
High Courts26 Nov 1956Dismissed
Ramniranjan Kedia Vs The Income Tax Officer, 'A' Ward, Udaipur and Others
Rajasthan High Court · AIR 1957 Raj 210 : (1958) 33 ITR 812 : (1957) RLW 92
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 30, 34, 34(1), 46, 46(1)
High Courts23 Nov 1956
Mangalsingh Vs Sagarmal and Others
Rajasthan High Court · AIR 1957 Raj 68
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 105, 115
High Courts22 Nov 1956
Chandmal and Another Vs Ramakishan and Another
Rajasthan High Court · AIR 1957 Raj 71 : (1957) RLW 54
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 115, 151
High Courts22 Nov 1956Dismissed
Samdu Khan Vs The Rajasthan State and Others
Rajasthan High Court · AIR 1957 Raj 277
Court Fees Act, 1870 — Article 1, 17, 7Rajasthan Public Demands Recovery Act, 1952 — Section 20
High Courts22 Nov 1956
Kanwar Budh Singh Vs Sahebzada Mohd. Yaseen
Rajasthan High Court · AIR 1957 Raj 304 : (1957) RLW 203
Constitution of India, 1950 — Article 14
High Courts21 Nov 1956Allowed
Mst. Nozi and Others Vs Mohanlal
Rajasthan High Court · AIR 1957 Raj 128 : (1957) RLW 249
Transfer of Property Act, 1882 — Section 123
High Courts20 Nov 1956Allowed
The State Vs Umraokhan and Others
Rajasthan High Court · AIR 1957 Raj 126 : (1957) CriLJ 477 : (1957) RLW 122
Criminal Procedure Code, 1898 (CrPC) — Section 512
High Courts20 Nov 1956Dismissed
Mt. Phool Sundri Vs Gurbans Singh and Others
Rajasthan High Court · AIR 1957 Raj 97 : (1957) RLW 58
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 2(2), 96
High Courts20 Nov 1956
Bhuramal and Others Vs State of Rajasthan
Rajasthan High Court · AIR 1957 Raj 104 : (1957) RLW 41 : (1957) RLW 141 : (1957) 8 STC 463
Rajasthan Sales Tax Act, 1954 — Section 2, 5Rajasthan Sales Tax Rules, 1955 — Rule 7Sales of Goods Act, 1930 — Section 4
High Courts20 Nov 1956Allowed
Tarachand and Another Vs Mt. Dhapu
Rajasthan High Court · AIR 1957 Raj 110 : (1957) RLW 365
Limitation Act, 1908 — Article 64
High Courts20 Nov 1956
Gaya Parshad Vs Basdeo and Others
Rajasthan High Court · AIR 1957 Raj 220
Civil Procedure Code, 1908 (CPC) — Section 9General Clauses Act, 1897 — Section 6Jaipur General Clauses Act, 1944 — Section 6
High Courts19 Nov 1956
Mewar Textile Mills Ltd. Vs Girdharisingh and Others
Rajasthan High Court · AIR 1957 Raj 115 : (1957) RLW 77
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 15
High Courts16 Nov 1956Dismissed
Dhool Chand Vs Ganpat Lal and Another
Rajasthan High Court · AIR 1957 Raj 283
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 2(11)
High Courts15 Nov 1956Allowed
Lachhmi Narain and Another Vs Mangilal and Another
Rajasthan High Court · AIR 1957 Raj 330 : (1957) RLW 239
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1908 — Article 177, 5
High Courts15 Nov 1956Partly Allowed
Vijai Singh Vs Karan See and Others
Rajasthan High Court · AIR 1957 Raj 120 : (1957) RLW 61
Marwar Relief of Indebtedness Act, 1941 — Section 5, 6Rajasthan Adaptation of Central Laws Ordinance, 1950 — Section 10Transfer of Property Act, 1882 — Section 58
High Courts13 Nov 1956Allowed
Kanta Devi and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1957 Raj 134 : (1957) RLW 69
General Clauses Act, 1897 — Section 16, 21Rajasthan Town Municipalities Act, 1951 — Section 14, 18, 9Rajasthan Town Municipalities Rules, 1951 — Rule 45
High Courts12 Nov 1956
Anoop Singh Vs Cheloo and Another
Rajasthan High Court · AIR 1957 Raj 382 : (1957) CriLJ 1455 : (1957) RLW 189
Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 145(9), 90
High Courts12 Nov 1956Dismissed
Jairamdas Vs Regional Transport Authority and Others
Rajasthan High Court · AIR 1957 Raj 162 : (1957) RLW 101
Motor Vehicles Act, 1939 — Section 62