COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2024

574 judgments · page 7 of 29

High Courts31 May 2024Disposed Of

Shish Pal Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0078

Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 506Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 8, 12, 17

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High Courts31 May 2024Disposed Of

Sukhjinder Kaur Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0077

Constitution Of India, 1950 — Article 226, 227

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High Courts31 May 2024Dismissed

Jitender Kumar @ Jeetu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0076

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 42, 50

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High Courts30 May 2024Disposed Of

Kamaldeep Singh @ Kamal Singh and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3145

Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 148, 149, 323, 324, 325, 326, 458

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High Courts30 May 2024

Sharda Chopra Vs Appellate Tribunal Collector-Cum-Additional Deputy Commissioner, Khanna And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0132

Constitution Of India, 1950 — Article 226, 227Punjab Maintenance And Welfare Of Parents And Senior Citizens Rules, 2012 — Rule 3Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 5(1), 7, 23, 23(2)

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High Courts30 May 2024Dismissed

Jagan Nath Vs Dalip Singh Thr Lrs. Mandeep Singh & Ors

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0075

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High Courts30 May 2024Disposed Of

Sanjeev Prakash Vs Rajeev Prakash And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0074

Code Of Civil Procedure, 1908 — Order 11 Rule 12, Order 11 Rule 14

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High Courts30 May 2024Dismissed

Suresh Kumar Verma Vs Aman Dutt Sharma And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0073

Code Of Civil Procedure, 1908 — Order 7 Rule 11Haryana Municipal Corporation Act, 1994 — Section 14, 15, 18, 19, 20, 21, 22Indian Penal Code, 1860 — Section 379, 380, 411, 457

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High Courts30 May 2024Disposed Of

Gulshan Kumar @ Gulshan Rai Kaura And Another Vs Naval Kishore Kaura And Another

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0072

Constitution Of India, 1950 — Article 226

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High Courts30 May 2024Disposed Of

Ashok Kumar Vs Union Of India And Another

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0071

Constitution Of India, 1950 — Article 226, 227

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High Courts30 May 2024Disposed Of

Gurtej Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0070

Constitution Of India, 1950 — Article 226, 227

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High Courts29 May 2024Dismissed

Rahul @ Rahul Kumar Vs State of Haryana & another

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 3144

Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 323, 341, 379(B), 506

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High Courts29 May 2024Disposed Of

Arun Kumar And Others Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0060

Constitution Of India, 1950 — Article 226, 227

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High Courts29 May 2024Disposed Of

Baljit Singh Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0058

Constitution Of India, 1950 — Article 226, 227

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High Courts28 May 2024Dismissed

Vanish Kumar Vs Union Of India And Another

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0069

Constitution Of India, 1950 — Article 226, 227

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High Courts28 May 2024Dismissed

Sandeep Kamboj Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0068

Constitution Of India, 1950 — Article 14, 226, 227

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High Courts28 May 2024Disposed Of

Gurchetan Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0067

Constitution Of India, 1950 — Article 226, 227

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High Courts28 May 2024Disposed Of

Jaspreet Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0066

Indian Penal Code, 1860 — Section 34, 406, 498A

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High Courts28 May 2024Disposed Of

Sewa Ram Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0065

Constitution Of India, 1950 — Article 226

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High Courts28 May 2024Disposed Of

Surender Kumar Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2024) 05 P&H CK 0064

Constitution Of India, 1950 — Article 226Central Reserve Police Force Rules, 1955 — Rule 27Central Reserve Police Force Act, 1949 — Section 10, 10(n), 11, 11(1)

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