COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1975

273 judgments · page 1 of 14

High Courts24 Dec 1975Allowed

Shri Shiv Idol Shiv Mandir, Sector 19, Chandigarh and another Vs Sanatam Dharam Pritinidhi Sabha Punjab, New Delhi and others

Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0025

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts24 Dec 1975

Atma Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 879

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 11, 12, 12A, 12A(1)Constitution of India, 1950 — Article 14, 19, 21, 22, 22(4)Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 167, 491, 491(1)

High Courts24 Dec 1975Dismissed

M/s. Parma Nand Bhalothia and Sons Vs M/s. Adarash Oil Mills, Bazar Gandanwala, Amritsar

Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0003

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

High Courts24 Dec 1975

Bhal Singh Malik Vs Dr. Nazar singh and another

Punjab And Haryana At Chandigarh · (1976) RCR(Rent) 145

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

High Courts22 Dec 1975Allowed

Gela Ram and others Vs Kailash Nath and others

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 303

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts22 Dec 1975Dismissed

Gela Ram etc. Vs Kailash Nath and Others

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 303

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Section 2

High Courts15 Dec 1975Allowed

Malwa Sugar Mills Co. Ltd. Vs The Assessing Authority (Excise and Taxation Officer)

Punjab And Haryana At Chandigarh · (1976) 38 STC 39

Punjab General Sales Tax Act, 1948 — Section 2, 4B, 5

High Courts15 Dec 1975

MALWA SUGAR MILLS CO. LTD. Vs THE ASSESSING AUTHORITY (EXCISE and TAXATION OFFICER), SANGRUR.

Punjab And Haryana At Chandigarh · (1976) 5 CTR 261

Punjab General Sales Tax Act, 1948 — Section 2, 4B, 5

High Courts14 Dec 1975Dismissed

Prithi Pal Singh and Others Vs Milka Singh and Others

Punjab And Haryana At Chandigarh · AIR 1976 P&H 157

Hindu Succession Act, 1956 — Section 14, 14(1)

High Courts12 Dec 1975Allowed

Mohinder Singh Vs Mela Singh and others

Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0021

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1(3)

High Courts12 Dec 1975Allowed

Sudarshan Singh Vs Smt. Kuldip Kaur

Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0016

Hindu Marriage Act, 1955 — Section 10

High Courts11 Dec 1975

Pritam Singh and Others Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1977) CriLJ 51

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 148, 149, 302, 321, 324

High Courts10 Dec 1975Allowed

Sangat Singh Vs Union Territory Chandigarh and anothers

Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0004

Capital of Punjab (Development and Regulation) Act, 1952 — Section 3(1)

High Courts09 Dec 1975Allowed

Daya Nand Kalu Vs The State of Haryana

Punjab And Haryana At Chandigarh · AIR 1976 P&H 190 : (1977) 1 ILR (P&H) 291

Civil Procedure Code, 1908 (CPC) — Section 38(7), 9Criminal Procedure Code, 1973 (CrPC) — Section 83, 85, 88, 89

High Courts05 Dec 1975Dismissed

Sarup Chand and others Vs The State of Haryana and others

Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0019

Punjab Town Improvement Act, 1922 — Section 24

High Courts05 Dec 1975Dismissed

Messrs Indian Metal Industries, Faridabad Dist. Gurgaon Vs The State of Haryana and others

Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0018

Industrial Disputes Act, 1947 — Section 2(KKK)

High Courts05 Dec 1975Dismissed

Jagdev Singh Vs The Amritsar Improvement Trust, Amritsar and another

Punjab And Haryana At Chandigarh · (1975) 12 P&H CK 0010

Punjab Town Improvement Act, 1922 — Section 36

High Courts04 Dec 1975

Tara Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 285

Criminal Procedure Code, 1973 (CrPC) — Section 342Prevention of Corruption Act, 1988 — Section 5(1), 5(2)

High Courts02 Dec 1975Allowed

Iqbal Singh Vs The Traders Bank Limited, New Delhi

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 281 : (1976) 78 PLR 215

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts02 Dec 1975Allowed

Iqbal Singh Vs The Traders Bank Limited

Punjab And Haryana At Chandigarh · (1977) 1 ILR (P&H) 281 : (1976) 78 PLR 215

Civil Procedure Code, 1908 (CPC) — Section 47, 60, 60(1)Limitation Act, 1963 — Section 5