High Courts19 Dec 1980
Sukhminder Singh Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (1981) PLJ 376 : (1986) RRR 434
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1980
404 judgments · page 1 of 21
High Courts19 Dec 1980Allowed
Oswal Weaving and Spinning Mills Vs Pritam Singh and Others
Punjab And Haryana At Chandigarh · (1980) 12 P&H CK 0003
Payment of Wages Act, 1936 — Section 15, 16
High Courts16 Dec 1980Dismissed
Dr. Siri Paul Another Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 39
Punjab Municipal Act, 1911 — Section 172, 192
High Courts10 Dec 1980Dismissed
Darshan Singh and Others Vs Shri Gurdip Singh Chawla
Punjab And Haryana At Chandigarh · (1980) 12 P&H CK 0008
High Courts09 Dec 1980Dismissed
Notified Area Committee Vs Indian Oil Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 424
Punjab Municipal Act, 1911 — Section 84, 86
High Courts09 Dec 1980Allowed
Smt. Ram Wati and Others Vs A.I. Mehta and Others
Punjab And Haryana At Chandigarh · (1980) 12 P&H CK 0004
Motor Vehicles Act, 1988 — Section 110A
High Courts08 Dec 1980
Gulzari Lal etc. Vs Rama Nand etc.
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 171 : (1981) 83 PLR 272
Court Fees Act, 1871 — Section 7
High Courts08 Dec 1980Dismissed
Puran Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1981) 2 ILR (P&H) 293 : (1981) 1 SLR 338
High Courts08 Dec 1980
Bhagtu Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 78
High Courts08 Dec 1980Dismissed
Gulzari Lal and Another Vs Rama Nand and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 171 : (1981) 83 PLR 272
Court Fees Act, 1870 — Section 7(v)(e)
High Courts05 Dec 1980Allowed
Ram Gopal Vs Lekhu Ram
Punjab And Haryana At Chandigarh · (1981) 1 RCR(Rent) 211
High Courts03 Dec 1980Dismissed
Shri Rishi Lal Wadhera and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1980) 12 P&H CK 0002
Constitution of India, 1950 — Article 226
High Courts01 Dec 1980Allowed
Hardayal Vs Muni Lal
Punjab And Haryana At Chandigarh · (1980) 12 P&H CK 0011
Limitation Act, 1963 — Section 5
High Courts27 Nov 1980Dismissed
Punjab University Chandigarh Vs Dr. A.K. Kapoor and Others
Punjab And Haryana At Chandigarh · (1980) 11 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
High Courts26 Nov 1980Dismissed
Pritam Dass Goyal Vs Parkash Road Lines Pvt. Ltd., and another
Punjab And Haryana At Chandigarh · (1980) 11 P&H CK 0013
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts20 Nov 1980Dismissed
Krishan Lal Vs Joginder Nath Mehra alias Jagan Nath Mehra
Punjab And Haryana At Chandigarh · (1981) 1 RCR(Rent) 259
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)
High Courts20 Nov 1980Dismissed
Shri Narinjan Singh Vs Shri Narinder Singh
Punjab And Haryana At Chandigarh · (1981) 1 RCR(Rent) 207
High Courts14 Nov 1980Dismissed
Ram Prakash and Another Vs Labhu Ram
Punjab And Haryana At Chandigarh · (1981) 1 RCR(Rent) 176
Transfer of Property Act, 1882 — Section 106
High Courts14 Nov 1980Allowed
Banta Singh Vs Vishwa Nath Dogra and Another
Punjab And Haryana At Chandigarh · (1980) 11 P&H CK 0002
High Courts13 Nov 1980Dismissed
Sadha Singh and Another Vs The Chief Settlement Commissioner Haryana and Others
Punjab And Haryana At Chandigarh · (1981) 3 ILR (P&H) 70
Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 4, 41