High Courts16 Dec 1974
Sheo Chand Vs Jee Ram
Punjab And Haryana At Chandigarh · (1975) PLJ 4 : (1985) RRR 593
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1974
283 judgments · page 1 of 15
High Courts13 Dec 1974
New Bijli Foundry Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1976) 104 ITR 330
Income Tax Act, 1961 — Section 256, 256(2), 271(1)
High Courts07 Dec 1974Dismissed
Charan Singh another Vs Balwant Singh and others
Punjab And Haryana At Chandigarh · (1974) 12 P&H CK 0005
High Courts05 Dec 1974Dismissed
Vidya Sagar Jain and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1974) 12 P&H CK 0004
Constitution of India, 1950 — Article 226, 227
High Courts03 Dec 1974
Commissioner of Income Tax Vs Punjab Oil Mills (Dissolved)
Punjab And Haryana At Chandigarh · (1976) 102 ITR 332
Income Tax Act, 1961 — Section 41, 41(1)Punjab General Sales Tax (Amendment and Validation) Ordinance, 1967 — Section 20(1)
High Courts28 Nov 1974Dismissed
Shiromani Gurdwara Parbandhak Committee, Amritsar Vs Union Territory of Chandigarh and others
Punjab And Haryana At Chandigarh · (1974) 11 P&H CK 0024
Punjab New Capital (Periphery) Control (Chandigarh Amendment) Act, 1971 — Section 12(2)
High Courts25 Nov 1974
Kirpal Singh Jolly Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1975) CriLJ 1422
Civil Procedure Code, 1908 (CPC) — Section 145Criminal Procedure Code, 1973 (CrPC) — Section 146
High Courts25 Nov 1974Dismissed
Satinder Kaur Vs Iqbal Singh
Punjab And Haryana At Chandigarh · AIR 1975 P&H 194
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 42 Rule 2
High Courts25 Nov 1974Dismissed
Sharimati Bhagwanti Vs Faqir Chand Aggarwal (deceased) and others
Punjab And Haryana At Chandigarh · (1974) 11 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 Nov 1974Dismissed
M/s. Hindustan Durree Factory Ambala City Vs The Regional Provident Fund Commissioner, Chandigarh
Punjab And Haryana At Chandigarh · (1974) 11 P&H CK 0026
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 8
High Courts21 Nov 1974
Hari Ram Vs Assistant Controller of Estate Duty-cum-Income Tax and Others
Punjab And Haryana At Chandigarh · (1976) 1 ILR (P&H) 854 : (1975) 101 ITR 539
Constitution of India, 1950 — Article 14, 19(1)Estate Duty Act, 1953 — Section 34(1)
High Courts21 Nov 1974Dismissed
Kaka and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1974) 11 P&H CK 0018
Penal Code, 1860 (IPC) — Section 34
High Courts20 Nov 1974
Ran Singh Vs The Gandhar Agricultural Co-operative Service Society, Gandhar
Punjab And Haryana At Chandigarh · AIR 1976 P&H 94
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Nov 1974Dismissed
Harbans Singh and Another Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 369
Punjab Security of Land Tenures Act, 1953 — Section 5B(1)Punjab Security of Land Tenures Rules, 1956 — Rule 6
High Courts12 Nov 1974Dismissed
Hukam Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 148 : (1975) 1 ILR (P&H) 619
Constitution of India, 1950 — Article 161, 226, 72Criminal Procedure Code, 1973 (CrPC) — Section 401, 401(1), 401(2)
High Courts11 Nov 1974
Ganesh Dal and Rice Mills Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1975) 35 STC 366
Punjab General Sales Tax Act, 1948 — Section 2, 22, 5
High Courts11 Nov 1974
State Bank of Patiala Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1976) 103 ITR 256
Income Tax Act, 1961 — Rule 2
High Courts08 Nov 1974Dismissed
Harbans Singh and another Vs Ajit Singh and others
Punjab And Haryana At Chandigarh · (1974) 11 P&H CK 0023
Punjab Security of Land Tenures Act, 1953 — Section 5B(1)
High Courts08 Nov 1974
Hanuman Dall and General Mills, Hissar Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 1 : (1976) 1 ILR (P&H) 807
Constitution of India, 1950 — Article 14, 19(1), 213, 254, 254(2)Punjab Agricultural Produce Markets Act, 1961 — Section 23, 26, 27, 28
High Courts07 Nov 1974
Kahna Ram and Others Vs Latha Singh and Others
Punjab And Haryana At Chandigarh · AIR 1976 P&H 255 : (1976) 1 ILR (P&H) 792
East Punjab Utilization of Lands Act, 1949 — Section 14, 6, 7