High Courts31 Dec 2020Disposed Of
Jyoti And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0471
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 1 of 107
High Courts30 Dec 2020Allowed
Iqbal Singh @ Bali Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0480
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 452, 427, 506Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Dec 2020Allowed
Harpal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0479
Punjab Excise Act, 1914 — Section 61, 78(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Dec 2020Allowed
Balwinder Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0478
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 29, 61, 85Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Dec 2020Allowed
Sukhwinder Kaur @ Bholi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0477
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 29, 61, 85Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Dec 2020Dismissed
Angrej Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0476
Indian Penal Code, 1860 — Section 34, 406, 420
High Courts30 Dec 2020Allowed
Paramjit Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0475
Punjab Excise Act, 1914 — Section 61Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Dec 2020Allowed
Kans Raj Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0474
Punjab Excise Act, 1914 — Section 61(1)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Dec 2020Dismissed
Meenaksi Bakshi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0473
Indian Penal Code, 1860 — Section 313, 376
High Courts30 Dec 2020Disposed Of
Virbaksh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0470
Constitution Of India, 1950 — Article 226
High Courts30 Dec 2020Disposed Of
Lovepreet Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0469
Constitution Of India, 1950 — Article 21, 226, 227
High Courts30 Dec 2020Disposed Of
Manpreet Singh @ Manna And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0468
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 323, 324, 341, 506
High Courts30 Dec 2020Allowed
Manpreet Singh @ Gora And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0467
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 379, 447, 506, 511
High Courts30 Dec 2020Allowed
Beant Singh Alias Harman Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0466
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 61, 85
High Courts30 Dec 2020Dismissed
Pardeep Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0465
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 20(b)
High Courts29 Dec 2020Disposed Of
Meenakshi And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0463
Indian Penal Code, 1860 — Section 363, 366AConstitution Of India, 1950 — Article 226
High Courts29 Dec 2020Allowed
Sakshi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0462
Constitution Of India, 1950 — Article 226, 227
High Courts29 Dec 2020Disposed Of
Devendra Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0461
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226
High Courts29 Dec 2020Disposed Of
Neha And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0460
Constitution Of India, 1950 — Article 226
High Courts29 Dec 2020Disposed Of
Saranpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0459
Constitution Of India, 1950 — Article 226