Punjab And Haryana At Chandigarh Judgments 1976

Constitution of India, 1950 — Article 12, 311Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 5Punjab Agricultural Produce Markets Act, 1961 — Section 3, 3(1), 3(12), 3(14), 42

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High Courts16 Dec 1976Allowed

Deputy Inspector General of Police, Ambala Range Ambala and Another Vs Shamsher Singh

Punjab And Haryana At Chandigarh · AIR 1977 P&H 196 : (1977) 1 ILR (P&H) 730

Constitution of India, 1950 — Article 16Punjab Police Rules, 1934 — Rule 13.7

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High Courts16 Dec 1976

Tejinder Paul Mann Vs State of Haryana

Punjab And Haryana At Chandigarh · (1977) PLJ 194 : (1984) RRR 312

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High Courts15 Dec 1976Allowed

Ram Kala and Others Vs The Assistant Director, Consolidation of Holdings, Punjab, Rohtak and Others

Punjab And Haryana At Chandigarh · AIR 1977 P&H 87 : (1977) 1 ILR (P&H) 699

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 141Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 137

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High Courts15 Dec 1976

Preet Singh & Sada Ram Vs Central Co-operative Bank Ltd., Rohtak

Punjab And Haryana At Chandigarh · (1977) PLJ 400 : (1984) RRR 317

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High Courts15 Dec 1976

Commissioner of Income Tax Vs Yash Pal Mehra and Co.

Punjab And Haryana At Chandigarh · (1977) 2 ILR (P&H) 1 : (1977) 109 ITR 742

Income Tax Act, 1961 — Section 147

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High Courts10 Dec 1976

Shiv Prakash Seth Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1978) 113 ITR 614

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High Courts10 Dec 1976

SHIV PRAKASH SETH Vs COMMISSIONER OF Income Tax, AMRITSAR.

Punjab And Haryana At Chandigarh · (1978) 113 ITR 614

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High Courts10 Dec 1976

Commissioner of Income Tax Vs Kanhayalal Ram Chand

Punjab And Haryana At Chandigarh · (1979) 119 ITR 377

Income Tax Act, 1961 — Section 185

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High Courts09 Dec 1976

Commissioner of Income Tax Vs Rita Mechanical Works

Punjab And Haryana At Chandigarh · (1977) 108 ITR 552

Income Tax Act, 1961 — Section 34, 34(3)

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High Courts09 Dec 1976

Commissioner of Income Tax Vs Hindustan Wire Products Ltd.

Punjab And Haryana At Chandigarh · (1976) 12 P&H CK 0022

Income Tax Act, 1961 — Section 256(2), 33(1)(A), 80E

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High Courts09 Dec 1976

Commissioner of Wealth Tax Vs Tej Pal Oswal

Punjab And Haryana At Chandigarh · (1976) 12 P&H CK 0018

Wealth Tax Act, 1957 — Section 18(1)

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High Courts09 Dec 1976

Commissioner of Income Tax Vs R.K. Metal Works

Punjab And Haryana At Chandigarh · (1978) 112 ITR 445

Income Tax Act, 1961 — Section 263

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High Courts09 Dec 1976

Arjan Dass Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1978) 112 ITR 480

Income Tax Act, 1961 — Section 144, 246, 256

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High Courts08 Dec 1976

Commissioner of Income Tax Vs Mohan Singh

Punjab And Haryana At Chandigarh · (1978) 112 ITR 430

Income Tax Act, 1961 — Section 269F, 269G, 269H

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Punjab And Haryana At Chandigarh judgments, 1976