High Courts30 Dec 2019Disposed Of
Gurjant Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0304
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 1 of 146
High Courts26 Dec 2019Dismissed
Mohan Lal Sharma Vs State Bank Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0303
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 14
High Courts24 Dec 2019Disposed Of
Raj Kumar Vs Haryana Urban Development Authority And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0302
High Courts23 Dec 2019Disposed Of
Wasil And Ors Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0301
High Courts23 Dec 2019Disposed Of
Shivam Rice Mills Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0300
High Courts23 Dec 2019Disposed Of
Ranbir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0299
High Courts23 Dec 2019Disposed Of
Muskan And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0169
High Courts23 Dec 2019Disposed Of
K.P. Group 9 Security And House Keeping Services Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0168
High Courts23 Dec 2019Disposed Of
Kamaldeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0167
High Courts21 Dec 2019Dismissed
Manpreet Singh Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0162
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 406, 498A, 506
High Courts20 Dec 2019Dismissed
Dheeraj And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Criminal) 571
Indian Penal Code, 1860 — Section 34, 366, 376(2), 376(2)(g)Code Of Criminal Procedure 1973 — Section 313
High Courts20 Dec 2019Allowed
Value-One Retail Private Limited Vs Central Board Of Indirect Taxes And Customs And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0297
High Courts20 Dec 2019Allowed
Utility Marketing Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0296
High Courts20 Dec 2019Allowed
Sun Alphatec Moulds (India) Pvt. Ltd. Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0295
High Courts20 Dec 2019Disposed Of
Suman Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0294
High Courts20 Dec 2019Disposed Of
Somdutt And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0293
High Courts20 Dec 2019Dismissed
Sinderpal Kaur Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0292
High Courts20 Dec 2019Allowed
Balaji Alloys Through Its Partner Sh. Sunil Kumar Aggarwal And Others Vs Commissioner Of Customs
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0291
High Courts20 Dec 2019Dismissed
Satya Pal And Others Vs Uttar Haryana Bijli Vitran Nigam Limited And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0290
High Courts20 Dec 2019Disposed Of
Sanjay Pal Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0289