High Courts19 Dec 2019Disposed Of
Ramandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0276
Constitution Of India, 1950 — Article 21, 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 3 of 146
High Courts19 Dec 2019Allowed
Rajbir Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0275
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(C)Constitution Of India, 1950 — Article 226
High Courts19 Dec 2019Disposed Of
Priti And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0274
Constitution Of India, 1950 — Article 21, 226, 227
High Courts19 Dec 2019Disposed Of
Parul Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0273
High Courts19 Dec 2019Disposed Of
Manpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0272
High Courts19 Dec 2019Disposed Of
Jaswinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0271
Constitution Of India, 1950 — Article 21, 226, 227
High Courts19 Dec 2019Dismissed
Champion Photostat Industrial Corporation Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0270
Customs Act, 1962 — Section 18, 110A
High Courts19 Dec 2019Disposed Of
Akshdeep And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0269
High Courts19 Dec 2019Allowed
Vinay Kumar Chhag @ Vinubhai Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0181
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 120B, 380, 406, 409, 420, 467, 468, 471, 474
High Courts19 Dec 2019Dismissed
Jonty Vinay Chhag Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0180
Code Of Criminal Procedure, 1973 — Section 173, 438, 438(2)Indian Penal Code, 1860 — Section 34, 120B, 380, 406, 409, 420, 467, 468, 471, 474Essential Commodities Act, 1955 — Section 3, 5
High Courts19 Dec 2019Dismissed
Aklesh Rai Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0179
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 120B, 380, 406, 409, 420, 467, 468, 471, 474
High Courts19 Dec 2019Dismissed
Amit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0159
Mines And Minerals (Development & Regulation) Act, 1957 — Section 4A, 15(1), 21, 21(4), 21(4A), 23(c)Haryana Minor Mineral Concession, Stocking, Transportation Of Minerals And Prevention Of Illegal Mining Rules, 2012 — Rule 104, 104(i), 109
High Courts19 Dec 2019Allowed
Adhunik Crop Care Private Limited Through Its Director. Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0141
Constitution Of India, 1950 — Article 226
High Courts19 Dec 2019Dismissed
Commissioner Of Customs, Custom Commissionerate,Ludhiana Vs M/S Krishna Cargo Movers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0140
Customs Act, 1962 — Section 130Finance Act, 2006 — Section 67Central Sales Tax Act, 1956 — Section 9(2), 13(3)
High Courts19 Dec 2019Dismissed
Surender Singh Alias Tinku And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0139
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364Arms Act, 1959 — Section 27, 54, 59Code Of Criminal Procedure, 1973 — Section 313
High Courts19 Dec 2019Allowed
Mukhtiar Singh Alias Mukhtyar Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0133
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 304
High Courts19 Dec 2019Disposed Of
Saroj Madan And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0132
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 306, 506
High Courts18 Dec 2019Dismissed
Varinder Singh And Another Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0268
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)(a)(i), 13(3)(b)(i), 13(3)(c)(i)
High Courts18 Dec 2019Allowed
Tirath Ram And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0267
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306
High Courts18 Dec 2019Allowed
Tilak Raj Vs Dalbir Singh And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0266
Code Of Civil Procedure, 1908 — Section 11, 21