High Courts18 Dec 2019Disposed Of
Vandana Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0134
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 420, 467, 468, 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 5 of 146
High Courts18 Dec 2019Allowed
Labh Singh Dhaliwal And Ors Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0123
Constitution Of India, 1950 — Article 14, 16
High Courts18 Dec 2019Allowed
Vikram Dutt Vs Sarabjit Singh And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0114
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 9 Rule 13Constitution Of India, 1950 — Article 227
High Courts18 Dec 2019Disposed Of
Amit Kumar Vs Department Of Excise And Taxation Office, Gurugram And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0113
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Dec 2019Allowed
Parveen Kumar And Others Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0111
Arbitration And Conciliation Act, 1996 — Section 34, 34(2)(iii), 37National Highways Authority Of India Act, 1988 — Section 3A
High Courts17 Dec 2019Disposed Of
Guru Ravidass Charitable Trust (Regd) Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0259
High Courts17 Dec 2019Disposed Of
Roshan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0258
High Courts17 Dec 2019Disposed Of
Renu Kumari And Another Vs State Of Ut Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0257
Medical Termination Of Pregnancy Act, 1971 — Section 3, 3(2)(b)(ii)
High Courts17 Dec 2019Allowed
R.B. Technosol Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0256
High Courts17 Dec 2019Disposed Of
Baljinder Singh Multani Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0254
Indian Penal Code, 1860 — Section 148, 149, 323, 341, 382, 452, 506
High Courts17 Dec 2019Allowed
Baksho Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0253
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts17 Dec 2019Allowed
Anoop Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0252
Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 325Code Of Criminal Procedure, 1973 — Section 173
High Courts17 Dec 2019Dismissed
Pancham Noor Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0160
Code Of Criminal Procedure, 1973 — Section 366, 438Indian Penal Code, 1860 — Section 336Arms Act, 1959 — Section 5, 9, 10, 11, 12, 13, 16, 17, 18, 21, 25, 27, 41, 44
High Courts17 Dec 2019Dismissed
Vikram Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0147
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts17 Dec 2019Dismissed
Nirmal Singh @ Happy And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0138
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324
High Courts17 Dec 2019Dismissed
Rajesh Kumar Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0131
Negotiable Instruments Act, 1881 — Section 138
High Courts17 Dec 2019Disposed Of
Parshotam Singh Vs Punjab Agro Industries Corporation Ltd.
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0130
Negotiable Instruments Act, 1881 — Section 138
High Courts17 Dec 2019Disposed Of
Chand Vs Ram Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0124
High Courts17 Dec 2019Dismissed
Ankush Anand Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0121
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts17 Dec 2019Allowed
Pankaj Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 12 P&H CK 0107