High Courts29 Dec 1991
Goetze India Ltd Vs M/s. Pure Drinks (New Delhi) Ltd.
Punjab And Haryana At Chandigarh · (1991) 12 P&H CK 0093
Companies Act, 1956 — Section 433, 439
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1991
1,274 judgments · page 1 of 64
High Courts20 Dec 1991
Goetze India Ltd. Vs Pure Drinks (New Delhi) Ltd. (No. 1)
Punjab And Haryana At Chandigarh · (1994) 80 CompCas 340 : (1993) 104 PLR 745
Arbitration Act, 1940 — Section 34Companies Act, 1956 — Section 433, 434, 439, 442, 443
High Courts20 Dec 1991
Shatan Singh Vs Commissioner, Hisar Division, Hisar
Punjab And Haryana At Chandigarh · (1992) 1 CurLJ 325 : (1992) PLJ 173 : (1992) 1 RRR 429
High Courts20 Dec 1991
Kulwant Singh Vs State of Haryana through its Director General of Prisons and ors.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 267
High Courts20 Dec 1991
State of Punjab Vs Bikkar Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 306 : (1992) 3 RCR(Criminal) 245
High Courts20 Dec 1991
J.P.Somaiya, Company Secretary Vs Charan Singh Bhullar, Insecticide Inspector
Punjab And Haryana At Chandigarh · (1991) 12 P&H CK 0022
High Courts20 Dec 1991
Gian Singh Vs Union of India .
Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 25 : (1992) PLJ 137 : (1992) 2 RRR 1
High Courts19 Dec 1991
Vijay Bandhu Vs Som Dev Malik
Punjab And Haryana At Chandigarh · (1992) 101 PLR 484 : (1992) 1 RCR(Rent) 308
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6), 9(1), 9(2)
High Courts19 Dec 1991
Tarlok Singh and ors.. Vs Baldev Singh and anr..
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 641
High Courts18 Dec 1991Allowed
Dharambir and Others Vs The Haryana State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 275
High Courts18 Dec 1991Allowed
Greatway (P) Ltd. and Others Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1993) 76 CompCas 259 : (1992) 105 CTR 82 : (1993) 199 ITR 391
Income Tax Act, 1961 — Section 194C, 2(35), 204, 276B, 278AA
High Courts18 Dec 1991
Dharam Pal Vs Mehar Singh and anr.
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 492
High Courts18 Dec 1991
Murti and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 601 : (1992) 3 RCR(Criminal) 195
High Courts17 Dec 1991Allowed
Ravi Shanker, Steno-Typist and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1992) 101 PLR 163
Constitution of India, 1950 — Article 226, 227Punjab State Assistants Grade Examination Rules, 1984 — Rule 12
High Courts17 Dec 1991
Home Secretary to Govt., Punjab Vs Sarwan Singh
Punjab And Haryana At Chandigarh · AIR 1992 P&H 143 : (1992) 101 PLR 286 : (1992) 1 RCR(Civil) 576
Civil Procedure Code, 1908 (CPC) — Section 115, 2(2)Limitation Act, 1963 — Section 5
High Courts17 Dec 1991
Sarwan Singh Vs Mam Chand and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 386 : (1992) 1 RCR(Criminal) 192
High Courts17 Dec 1991
State of Haryana Vs Cheeka Coop.Credit Service Society and ors.
Punjab And Haryana At Chandigarh · (1992) 1 AICLR 406 : (1992) 1 RCR(Criminal) 294
High Courts17 Dec 1991
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 1 RCR(Criminal) 229
High Courts17 Dec 1991
State of Punjab Vs Rattan Singh
Punjab And Haryana At Chandigarh · (1992) 2 AICLR 304 : (1992) 3 RCR(Criminal) 316
High Courts17 Dec 1991
Narinder Singh @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (1992) 2 RCR(Criminal) 37