High Courts23 Dec 2016Dismissed
Major Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 172 AIC 431
Regular Second Appeal No. 4329 of 2010 (O&M)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,382 judgments · page 1 of 170
High Courts23 Dec 2016Allowed
Shri Laksmi Steels Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 345 ELT 363
C.W.P. Nos. 10021 and 10036 of 2016 (O&M)
High Courts23 Dec 2016Dismissed
Kailash Chand Bansal Vs Ritu Mittal
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 165 : (2017) 1 RentLR 207
Evidence Act, 1872 - Section 45Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 13
High Courts23 Dec 2016Dismissed
Hari Chand Vs Anoop Krishan Sood
Punjab And Haryana At Chandigarh · (2017) 1 ICC 794 : (2017) 1 LawHerald 149
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 11
High Courts23 Dec 2016Allowed
Tarawanti Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RSJ 325 : (2017) 1 SCT 651
High Courts23 Dec 2016Disposed Off
Manoj Kumar @ Monu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 612
Criminal Procedure Code, 1973 (CrPC) - Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts23 Dec 2016Allowed
Asha Nagar Vs Gyan Swaroop Through LR Hardeep Singh
Punjab And Haryana At Chandigarh · (2017) 1 PLR 829 : (2017) 3 RCRCivil 403
High Courts23 Dec 2016Partly Allowed
Bimla Devi Vs Bhagwant Parshad
Punjab And Haryana At Chandigarh · (2017) AAC 366
Motor Vehicles Act, 1988 - Section 168
High Courts23 Dec 2016Dismissed
Phool Chand Mullana Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 SCT 721
Constitution of India, 1950 - Article 14, Article 226
High Courts23 Dec 2016Disposed Off
Rajesh Dhiman Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 SCT 655
Constitution of India, 1950 - Article 14, Article 14, Article 16, Article 226
High Courts23 Dec 2016Disposed Off
Suresh Kumar Verma Vs Presiding Officer, Industrial Tribunal & Labour Court, U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2017) LabLR 159 : (2017) 2 LLN 270
Constitution of India, 1950 - Article 226
High Courts23 Dec 2016Disposed Off
Honda Motorcycle & Scooters India Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2017) 292 CurTR 323
Income Tax Act, 1961 - Section 92CIncome Tax Rules, 1962 - Rule 10B(1)(e)
High Courts22 Dec 2016Dismissed
Kamaljit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 408
LPA Nos. 2483, 2484, 2485, 2486, 2487, 2488 and 2489 of 2016 (O&M)
High Courts22 Dec 2016Disposed Off
Ranbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 CriCC 753 : (2017) 1 RCRCriminal 595
Criminal Procedure Code, 1973 (CrPC) - Section 452
High Courts22 Dec 2016Allowed
Daljit Singh @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 CriCC 391 : (2017) 1 RCRCriminal 983
Criminal Procedure Code, 1973 (CrPC) - Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts22 Dec 2016Dismissed
Suraj Parkash Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 12 P&H CK 0143
High Courts22 Dec 2016Dismissed
Anurag Pathak Vs Union of India
Punjab And Haryana At Chandigarh · (2017) 1 SCT 790
Constitution of India, 1950 - Article 14, Article 16
High Courts22 Dec 2016Allowed
Mandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 3 SCT 260
Constitution of India, 1950 - Article 14, Article 16
High Courts21 Dec 2016Disposed Off
H.C. Arora Vs Sarvesh Kaushal And Anr.
Punjab And Haryana At Chandigarh · (2016) 12 P&H CK 0203
High Courts21 Dec 2016Disposed Off
Sucha Singh Langah - Appellant @HASH State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 341 : (2017) 1 RCRCriminal 351
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 13(1), Section 13(2)Representation of the People Act, 1951 - Section 7, Section 8