High Courts21 Dec 2016Disposed off
Ritu Rani Vs Amrish Kumar
Punjab And Haryana At Chandigarh · (2017) 1 DMC 358
Protection of Women From Domestic Violence Act, 2005 - Section 23
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2016
3,701 judgments · page 3 of 186
High Courts21 Dec 2016Dismissed
Google Inc. Vs Shree Krishna International
Punjab And Haryana At Chandigarh · (2017) 69 PTC 286
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 20
High Courts21 Dec 2016Dismissed
Bheem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 184
Constitution of India, 1950 - Article 14, Article 226
High Courts20 Dec 2016Allowed
Man Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) ACD 550 : (2017) 1 NIJ 474
Criminal Revision No. 5055 of 2015 (O&M)
High Courts20 Dec 2016Allowed
Joginder Singh and Others - Petitioners @HASH State of Haryana and Another
Punjab And Haryana At Chandigarh · (2016) 12 P&H CK 0195
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120, Section 423, Section 447, Section 506
High Courts20 Dec 2016Allowed
Manjit Kaur Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2017) 1 ACC 776 : (2017) 1 LawHerald 174 : (2017) 1 PLJ 309 : (2017) 1 TAC 357
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts20 Dec 2016Dismissed
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2016) 12 P&H CK 0138
High Courts20 Dec 2016Allowed
Amit Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 2 RCRCriminal 598
Criminal Procedure Code, 1973 (CrPC) - Section 389Penal Code, 1860 (IPC) - Section 363, Section 376(2)Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts20 Dec 2016Partly Allowed
Sushma Devi Vs Kulbir Singh
Punjab And Haryana At Chandigarh · (2017) AAC 416
Motor Vehicles Act, 1988 - Section 168
High Courts20 Dec 2016Dismissed
Lalit Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 2 SCT 578
Constitution of India, 1950 - Article 14, Article 226
High Courts20 Dec 2016Allowed
Shambhu Dutt Sharma Vs Principal Secretary to Govt. of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 133
High Courts20 Dec 2016Dismissed
Kamal Sarkar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 75 : (2017) 1 PLJ 261
Haryana Co-operative Societies Act, 1984 - Section 28
High Courts20 Dec 2016Allowed
Surinder Pal Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 3 SCT 71
Punjab Civil Services (Revised Pay) Rules, 2009 - Rule 11
High Courts20 Dec 2016Dismissed
Paramnanad Mittal Vs Amandeep Kaur
Punjab And Haryana At Chandigarh · (2017) AAC 393 : (2017) 1 ACC 810 : (2017) 2 PLR 459 : (2017) 1 TAC 341
Motor Vehicles Act, 1988 - Section 166
High Courts20 Dec 2016Dismissed
Mangat Rai Vs Om Parkash
Punjab And Haryana At Chandigarh · (2017) 2 RCRCivil 200
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 68, Section 90Punjab Courts Act, 1918 - Section 41
High Courts20 Dec 2016Dismissed
Manufacturers of Petroleum Specialties Association Vs Uttar Haryana Bijli Vitran Nigam Limited
Punjab And Haryana At Chandigarh · (2017) AIR(Punjab) 22
Constitution of India, 1950 - Article 226, Article 227
High Courts20 Dec 2016Allowed
Anmol Sachdeva Vs State of Punjab
Punjab And Haryana At Chandigarh · (2017) 1 SCT 708
High Courts20 Dec 2016Dismissed
Sham Sunder Vs Suraj Parkash
Punjab And Haryana At Chandigarh · (2017) 3 RCRCivil 384
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts20 Dec 2016Allowed
Commissioner of Income Tax (TDS) Vs M/s. Punjab Infrastructure Dev. Board
Punjab And Haryana At Chandigarh · (2017) 394 ITR 216
Income Tax Act, 1961 - Section 206C(7), Section 271C
High Courts19 Dec 2016Dismissed
Amit Kashyap Vs Pooja
Punjab And Haryana At Chandigarh · (2017) 1 LawHerald 181
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Guardians and Wards Act, 1890 - Section 25Hindu Minority and Guardianship Act, 1956 - Section 8