High Courts28 Dec 2012
Parul and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2012
3,100 judgments · page 1 of 155
High Courts28 Dec 2012
Pooja and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Dec 2012
Samita Manubhai Pitroda and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Dec 2012
Gogi Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Dec 2012Allowed
Jaimal Singh and Others Vs Amar Nath and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 725
Land Acquisition Act, 1894 — Section 18, 30Punjab Abolition of Ala Malkiyat and Talukdari Rights Act, 1952 — Section 10, 11, 3, 4, 5Punjab Tenancy Act, 1887 — Section 5
High Courts26 Dec 2012Dismissed
Satinder Kumar Gupta Vs The Regional Manager, Himachal Road Transport Corporation
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0086
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts26 Dec 2012
Manpreet Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Dec 2012Dismissed
Surjan Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0220
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts21 Dec 2012Dismissed
Sachin Vs M/s. Punjab National Bank
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0195
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(3), 34
High Courts21 Dec 2012Dismissed
Amrik Singh Vs Punjab and Haryana High Court, Chandigarh and others
Punjab And Haryana At Chandigarh · (2013) 3 SCT 84
Constitution of India, 1950 — Article 226
High Courts21 Dec 2012Dismissed
Shri Hardial Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0193
Constitution of India, 1950 — Article 48Land Acquisition Act, 1894 — Section 4, 6
High Courts21 Dec 2012
Kamaljit Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Dec 2012
Tara Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0191
High Courts21 Dec 2012
Rajnish Tuli Vs General Public and Others
Punjab And Haryana At Chandigarh · (2013) 171 PLR 756 : (2013) 2 RCR(Civil) 603
High Courts21 Dec 2012Dismissed
Vikas Garg Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Criminal) 552
Contract Act, 1872 — Section 202Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts21 Dec 2012Allowed
Ravinder Sood and Another Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2013) 169 PLR 722
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts21 Dec 2012Dismissed
Reliance General Insurance Company Limited and Others Vs Purnima and Others etc. etc.
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 42
Constitution of India, 1950 — Article 309Motor Vehicles Act, 1988 — Section 163A, 166
High Courts21 Dec 2012Dismissed
Dr. Neeraj Sharma Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 375
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 33
High Courts21 Dec 2012Dismissed
Amar Inder Singh and Another Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0104
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts21 Dec 2012Allowed
Ram Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 12 P&H CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 294, 295A, 320