High Courts28 Dec 2015Allowed
Manjeet Inder Pal Singh and Others Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0164
Evidence Act, 1872 - Section 114, 68, 78(6)Succession Act, 1925 - Section 63(c)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 1 of 197
High Courts28 Dec 2015Allowed
Tarsem Singh Vs Sadhu Ram and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0018
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4, Order 9 Rule 13, 100Contract Act, 1872 - Section 23Evidence Act, 1872 - Section 13, 68
High Courts24 Dec 2015Dismissed
HMM Coaches Limited and Others Vs Presiding Officer, Labour Court, Ambala and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0159
Constitution of India, 1950 - Article 226, 227Contract Labour (Regulation and Abolition) Act, 1970 - Section 29, 7(2)Industrial Disputes Act, 1947 - Section 17-B, 25-F
High Courts24 Dec 2015Dismissed
Harjas and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0022
Land Acquisition Act, 1894 - Section 11, 11(1), 18, 36, 4
High Courts24 Dec 2015
Jasvir Kaur Chahal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0019
Administrative Tribunals Act, 1985 - Section 14, 14(1)Constitution of India, 1950 - Article 226, 309University Grants Commission Act, 1956 - Section 26
High Courts24 Dec 2015Dismissed
Vijay Pal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0017
Constitution of India, 1950 - Article 14, 21Land Acquisition Act, 1894 - Section 17, 4, 6
High Courts23 Dec 2015Dismissed
Sadha Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0155
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 148, 149, 300, 307, 323
High Courts23 Dec 2015Dismissed
Yadwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 50
High Courts23 Dec 2015Allowed
Ram Jass Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0102
Haryana Urban Development Authority Act, 1977 - Section 17(8)
High Courts23 Dec 2015Disposed Off
The State of Haryana and Others Vs Hari Pal and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0066
Administration of Evacuee Property Act, 1950 - Section 12, 36Civil Procedure Code, 1908 (CPC) - Section 80Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 36
High Courts23 Dec 2015Dismissed
Mahadev Rice & General Mills Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0027
Arbitration and Conciliation Act, 1996 - Section 34Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 - Section 3, 4, 5, 6
High Courts23 Dec 2015Dismissed
Prem Kumar Vs Krishan Kumar Sharma and Others
Punjab And Haryana At Chandigarh · (2016) AIR (P&H) 40
Constitution of India, 1950 - Article 226, 227Hindu Succession Act, 1956 - Section 3, 6Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 11, 2, 21, 22, 22(2)
High Courts23 Dec 2015Dismissed
Sadha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0005
High Courts22 Dec 2015Allowed
Joginder Pal Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0163
Central Reserve Police Force Act, 1949 - Section 10, 11, 11(1), 9Constitution of India, 1950 - Article 226, 311(2)
High Courts22 Dec 2015Dismissed
Ravinder Kaur Vs Sant Kumar and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0158
Criminal Procedure Code, 1973 (CrPC) - Section 125, 313Penal Code, 1860 (IPC) - Section 494
High Courts22 Dec 2015Dismissed
Harminder Singh and Others Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0154
Electricity Act, 2003 - Section 126, 127, 135(1A), 145
High Courts22 Dec 2015Dismissed
Rajbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 35, 42, 43, 50
High Courts22 Dec 2015Dismissed
Vijay Kumar Yadav and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0147
Constitution of India, 1950 - Article 14, 16, 162, 309Evidence Act, 1872 - Section 101, 106Railways Act, 1989 - Section 112, 113
High Courts22 Dec 2015
Satish Kumar and Others Vs Laxmi Narain and Others
Punjab And Haryana At Chandigarh · (2016) 1 RCR(Civil) 816 : (2016) 1 RCR(Rent) 43
Constitution of India, 1950 - Article 227East Punjab Urban Rent Restriction Act, 1949 - Section 1, 4, 5, 6Haryana Urban (Control of Rent and Eviction) Act, 1973 - Section 4, 4(1), 4(2), 4(2)(a), 4(3)
High Courts22 Dec 2015Allowed
Jatinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302