High Courts22 Dec 2015Allowed
Nirmala Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0068
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2015
3,934 judgments · page 2 of 197
High Courts22 Dec 2015Disposed Off
Jaspal Singh and Others Vs Paras Buildtech India Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0067
Arbitration and Conciliation Act, 1996 - Section 17, 9
High Courts22 Dec 2015Allowed
Satish Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 323, 325, 34, 406
High Courts22 Dec 2015Dismissed
Arjan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2016) 2 RCR(Civil) 34
Constitution of India, 1950 - Article 261, 320, 320(3)(c)Government of India Act, 1935 - Section 256Income Tax Act, 1961 - Section 253, 254, 254(2), 254(2A)
High Courts22 Dec 2015Dismissed
Bikram Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 173, 190, 190(1)Penal Code, 1860 (IPC) - Section 498-A
High Courts22 Dec 2015Allowed
Lalit Prakash Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2017) 1 DMC 9
Criminal Procedure Code, 1973 (CrPC) - Section 97
High Courts21 Dec 2015Disposed Off
Arshdeep Singh and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0161
High Courts21 Dec 2015
Anjali Kukar Vs M.M. Lal Chhabra
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0156
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 139Penal Code, 1860 (IPC) - Section 406, 498-A
High Courts21 Dec 2015Allowed
Surinder Pal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0153
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 336
High Courts21 Dec 2015Partly Allowed
Ravinder Paul Malhi and Others Vs Punjab Water Resources Management & Development Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0037
High Courts21 Dec 2015Dismissed
Iqbal Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 28, 420, 489-A, 489-B, 489C
High Courts21 Dec 2015Dismissed
Shriram General Insurance Company Limited Vs Shashi Bala
Punjab And Haryana At Chandigarh · (2017) 1 ACC 48
Motor Vehicles Act, 1988 - Section 166, Section 168, Section 173
High Courts19 Dec 2015
Bakhtawar and Others Vs Ram Partap and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0117
Constitution of India, 1950 - Article 142Easements Act, 1882 - Section 52
High Courts19 Dec 2015
Nijesh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0116
Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 319, 427Penal Code, 1860 (IPC) - Section 305, 306, 34, 363
High Courts19 Dec 2015
Sanjeev Bagga and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0104
High Courts19 Dec 2015Dismissed
Paras Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0038
Constitution of India, 1950 - Article 14, 226
High Courts19 Dec 2015Allowed
Rohit Chaudhary Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0020
Arms Act, 1959 - Section 25, 46Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 120-B, 302, 307, 392, 394
High Courts18 Dec 2015Disposed Off
Laltesh Kumari and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0165
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts18 Dec 2015Dismissed
Santosh Vs Financial Commissioner and Secretary to Govt. of Haryana and Others
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0152
Constitution of India, 1950 - Article 136, 226
High Courts18 Dec 2015Dismissed
Sukhmander Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2015) 12 P&H CK 0151
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113-B