High Courts25 Dec 1985
Rajinder Parshad Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0045
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
954 judgments · page 1 of 48
High Courts20 Dec 1985Dismissed
Piara Singh Vs Smt. Kaushalya Devi Gera and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 60 : (1987) 62 CompCas 567
Motor Vehicles Act, 1939 — Section 95(2)
High Courts20 Dec 1985Dismissed
Piara Singh Vs Kaushalya Devi Cera and Others
Punjab And Haryana At Chandigarh · (1987) ACJ 469
Motor Vehicles Act, 1939 — Section 95, 95(2), 95(4)
High Courts20 Dec 1985
Jujhar Singh Vs Giani Talok Singh
Punjab And Haryana At Chandigarh · AIR 1987 P&H 34 : (1986) 2 ILR (P&H) 214
Specific Relief Act, 1963 — Section 38, 38(3)
High Courts20 Dec 1985
Tata Chemicals Ltd. Vs Stepan Chemicals Ltd. and Another
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 855 : (1986) 89 PLR 457
Companies (Court) Rules, 1959 — Rule 101(3)
High Courts20 Dec 1985Allowed
Piara Singh and Another Vs Central Bank of India and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 219
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 92(2)
High Courts20 Dec 1985
Gurdial Singh and Another Vs Sardara Singh and Others
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0004
Punjab Tenancy Act, 1887 — Section 5, 6, 77(3)(d), 8, 9
High Courts19 Dec 1985Dismissed
Kehar Singh and others Vs Ishwar and others
Punjab And Haryana At Chandigarh · (1985) 12 P&H CK 0063
High Courts19 Dec 1985
Achhra Singh Vs Om Parkash Garg
Punjab And Haryana At Chandigarh · AIR 1986 P&H 297 : (1985) 88 PLR 499 : (1986) 1 RCR(Rent) 306
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(3)
High Courts19 Dec 1985
Shyam Lata Vs Suresh Kumar
Punjab And Haryana At Chandigarh · AIR 1986 P&H 383
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts19 Dec 1985
Harish Chand and Others Vs Kirpa Ram
Punjab And Haryana At Chandigarh · AIR 1986 P&H 277 : (1987) 2 ILR (P&H) 105 : (1986) 1 RCR(Rent) 545
Delhi Rent Control Act, 1958 — Section 2(1)East Punjab Urban Rent Restriction Act, 1949 — Section 2Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)
High Courts19 Dec 1985
Dharam Singh Vs Sewari Ram and Others
Punjab And Haryana At Chandigarh · (1986) 2 ACC 251
High Courts19 Dec 1985
Harbhajan Singh Bains Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 348
Constitution of India, 1950 — Article 226
High Courts18 Dec 1985
Commissioner of Income Tax Vs Punjab Kesari Hosiery Factory
Punjab And Haryana At Chandigarh · (1986) 54 CTR 374 : (1987) 163 ITR 330 : (1986) 28 TAXMAN 133
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts18 Dec 1985
Amrit Lal Behal Vs Punjab State
Punjab And Haryana At Chandigarh · (1986) ILR (P&H) 463 : (1986) PLJ 327 : (1986) RRR 610
High Courts18 Dec 1985
Sohan Singh Vs Jhaman
Punjab And Haryana At Chandigarh · (1986) PLJ 168 : (1986) 1 PLR 326 : (1986) RRR 579
High Courts18 Dec 1985
Shankri and Others Vs Som Nath and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 301
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 22 Rule 4(3)
High Courts17 Dec 1985
Sutlej Chit Fund and Financiers (Pvt.) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 55 CTR 114 : (1986) 2 ILR (P&H) 309 : (1986) 161 ITR 174
Income Tax Act, 1961 — Section 269C, 269C(1), 269C(2), 269D, 269H
High Courts17 Dec 1985
Income Tax Officer Vs Aggarwal Iron Store and Others
Punjab And Haryana At Chandigarh · (1987) 59 CTR 20 : (1987) 166 ITR 289 : (1986) 2 RCR(Criminal) 324 : (1987) 30 TAXMAN 387
Criminal Procedure Code, 1973 (CrPC) — Section 360Income Tax Act, 1961 — Section 276C(1), 292A
High Courts17 Dec 1985Dismissed
Babu Ram Narain Parshad Vs The Sales Tax Tribunal and Another
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 328 : (1987) 64 STC 468
Punjab General Sales Tax Act, 1948 — Section 21