Punjab And Haryana At Chandigarh Judgments 1990

High Courts21 Dec 1990

Karnal Singh and Others Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1991) 99 PLR 451

Constitution of India, 1950 — Article 226, 227Land Acquisition (Amendment) Act, 1984 — Section 28ALand Acquisition Act, 1894 — Section 23(1A), 23(2), 28

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High Courts21 Dec 1990Allowed

Sh. Baljit Singh and Others Vs Sh. Rajinder Singh and Others

Punjab And Haryana At Chandigarh · (1991) 99 PLR 430

Civil Procedure Code, 1908 (CPC) — Section 115, 96(3)

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High Courts21 Dec 1990Dismissed

Babu Ram Vs Labour Officer and Others

Punjab And Haryana At Chandigarh · (1991) ACJ 1044 : (1999) 3 LLJ 384

Workmens Compensation Act, 1923 — Section 10A, 4A

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High Courts21 Dec 1990

Usha Rani Vs Pawan Kumar

Punjab And Haryana At Chandigarh · (1992) 1 DMC 21

Hindu Marriage Act, 1955 — Section 13, 13B, 13B(1)

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High Courts21 Dec 1990

Babu Ram Vs The Labour Officer and Others

Punjab And Haryana At Chandigarh · (1992) 1 ACC 493

Employees Compensation Act, 1923 — Section 10A, 4A

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High Courts21 Dec 1990

Shiv Gian Singh Vs Ramesh Birch and Others

Punjab And Haryana At Chandigarh · (1991) CivCC 346

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High Courts20 Dec 1990

Bhim Singh Vs Dalip Singh

Punjab And Haryana At Chandigarh · (1993) 1 CurLJ 466 : (1993) PLJ 32 : (1993) 1 RRR 606

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High Courts19 Dec 1990Allowed

Manjeet Singh Dole Vs Guru Nanak Dev University

Punjab And Haryana At Chandigarh · (1993) 1 ILR (P&H) 57

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High Courts19 Dec 1990

Telu Ram Vs Haryana Agricultural University

Punjab And Haryana At Chandigarh · (1992) 1 ILR (P&H) 30

Constitution of India, 1950 — Article 12, 14, 36, 39Haryana Agricultural University Act, 1961 — Section 29, 31

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High Courts19 Dec 1990Dismissed

Jagdish Chand (deceased) through his Legal Heirs Vs Chhattar Pal

Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 418

Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 106, 53A

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High Courts19 Dec 1990Allowed

Uttam Singh Vs Partap Singh (Deceased) and Others

Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 300 : (1991) 99 PLR 505

Punjab Custom (Power to Contest) Act, 1920 — Article 2, 7Punjab Customs (Power to Contest) Amendment Act, 1973 — Section 3

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High Courts19 Dec 1990Dismissed

Bir Bhan Vs Smt. Iswar Devi

Punjab And Haryana At Chandigarh · (1991) 99 PLR 420 : (1991) 1 RCR(Rent) 622 : (1991) 1 RCR(Rent) 383

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)

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High Courts19 Dec 1990Dismissed

The Oriental Insurance Co. Vs Ram Kumar and Another

Punjab And Haryana At Chandigarh · (1991) ACJ 1091 : (1991) 99 PLR 300

Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 165Workmens Compensation Act, 1923 — Section 3

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High Courts19 Dec 1990

Batra Finance Corporation and Another Vs Chief Judicial Magistrate and Others

Punjab And Haryana At Chandigarh · (1991) 192 ITR 71

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 276, 277

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High Courts19 Dec 1990

Mehar Chand and ors. Vs Financial Commissioner, Haryana and ors.

Punjab And Haryana At Chandigarh · (1991) PLJ 78 : (1991) 1 RRR 591

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High Courts19 Dec 1990

Sohan Lal Vs Shanti Devi

Punjab And Haryana At Chandigarh · (1991) 1 CurLJ 602 : (1992) 2 LJR 45 : (1991) PLJ 518 : (1991) 2 RRR 418

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High Courts19 Dec 1990

Nirbhey Singh Vs Gurdev Singh and ors.

Punjab And Haryana At Chandigarh · (1991) PLJ 199 : (1991) 2 PLR 687 : (1991) 1 RCR(Rent) 688 : (1991) 2 RRR 24

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High Courts19 Dec 1990

Hari Singh and others Vs Bishanlal and others

Punjab And Haryana At Chandigarh · AIR 1992 P&H 11

Limitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 122, 41

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High Courts19 Dec 1990

Sat Paul Singh Vs Hukam Chand

Punjab And Haryana At Chandigarh · (1991) PLJ 392 : (1991) 2 RRR 476

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High Courts19 Dec 1990

Punjab Financial Corp. Vs Union Territory and Others

Punjab And Haryana At Chandigarh · (1991) 63 FLR 492 : (1993) 1 ILR (P&H) 327 : (1992) 2 LLJ 825 : (1991) 99 PLR 293

Industrial Disputes Act, 1947 — Section 11A

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Punjab And Haryana At Chandigarh judgments, 1990