High Courts19 Jan 1990Dismissed
Smt. Satya Dhir and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 39
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 4, 6, 9, 9(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1990
1,068 judgments · page 52 of 54
High Courts19 Jan 1990
Gram Panchayat Mohal Khera Vs Ram Dia and Another
Punjab And Haryana At Chandigarh · (1990) 01 P&H CK 0001
High Courts18 Jan 1990Dismissed
Harjinder Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1990) 98 PLR 163 : (1990) 98 PLR 162
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts18 Jan 1990
Karan Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1990) 1 AICLR 668 : (1990) 1 RCR(Criminal) 510
High Courts18 Jan 1990
Usha Rani Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 517 : (1990) 1 RCR(Criminal) 633
High Courts17 Jan 1990
Gurtej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 525
High Courts17 Jan 1990
Harnek Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 511
High Courts17 Jan 1990
Pyara Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 453
High Courts17 Jan 1990
Karnail Singh and ors. Vs Kapur Singh and ors.
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 397 : (1990) 2 LJR 607 : (1990) 2 LJR 33 : (1990) PLJ 364 : (1990) 2 RCR(Rent) 515 : (1990) 2 RRR 432 : (1990) 1 RRR 486
High Courts17 Jan 1990Allowed
Smt. Sita Devi Vs The Secretary, Haryana State Electricity Board
Punjab And Haryana At Chandigarh · (1991) 2 ILR (P&H) 371 : (1990) 98 PLR 81
Constitution of India, 1950 — Article 226
High Courts16 Jan 1990Allowed
Ishwar Singh Vs Hazi Mohd. Askin and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 515
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 115
High Courts16 Jan 1990
Akko widow of Mohan Singh Vs Sudesh Kumar, Ex.S.H.O.
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 581
High Courts16 Jan 1990
Malkiat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 584
High Courts15 Jan 1990Dismissed
Punjab Agro Ind. Corp. Ltd. Vs The Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1990) 98 PLR 209
Constitution of India, 1950 — Article 220, 226, 227Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts15 Jan 1990
Chhatar Extractions Private Limited Vs Excise and Taxation Commissioner and Another
Punjab And Haryana At Chandigarh · (1990) 79 STC 200
Central Sales Tax Act, 1956 — Section 8(5)Constitution of India, 1950 — Article 226
High Courts15 Jan 1990
Bhajan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 RCR(Criminal) 695
High Courts15 Jan 1990
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1990) 1 CurLJ 484 : (1990) 1 RCR(Criminal) 575
High Courts15 Jan 1990
Harnesh Kumar and others Vs Guru Nanak Dev University
Punjab And Haryana At Chandigarh · AIR 1990 P&H 227
Constitution of India, 1950 — Article 226
High Courts15 Jan 1990
Sukhmandar Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1990) 3 RCR(Criminal) 122
High Courts15 Jan 1990Allowed
Bathinda Chemicals and Banaspati Pvt. Ltd. Vs Excise and Taxation Commissioner and Another
Punjab And Haryana At Chandigarh · (1990) 79 STC 204
Central Sales Tax Act, 1956 — Section 9(2)Punjab General Sales Tax Act, 1948 — Section 11, 21(1)