High Courts24 Dec 2010Dismissed
Babbu Singh alias Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0658
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2010
4,857 judgments · page 1 of 243
High Courts24 Dec 2010Dismissed
Balwant Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 162 PLR 322
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 3, 4, 5
High Courts24 Dec 2010Dismissed
Gurjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 690
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 304B
High Courts24 Dec 2010
Shallu Chanagal and Another Vs State of U.T. and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0591
High Courts24 Dec 2010Allowed
Hari Om Enterprises Vs Chhattar Industries Company Limited (in liquidation) and Another
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0581
High Courts24 Dec 2010Allowed
Prem Singh Vs The State of Haryana and Ors
Punjab And Haryana At Chandigarh · (2009) 5 SLR 324
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Dec 2010
Sudesh Kumari Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0553
High Courts24 Dec 2010Allowed
Sweety and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0552
High Courts24 Dec 2010
Smt. Poonam Vs The District Town Planner
Punjab And Haryana At Chandigarh · (2011) 162 PLR 305
Haryana Development and Regulation of Urban Areas Act, 1975 — Section 7Haryana Municipal Act, 1973 — Section 203(C)Haryana Municipal Corporation Act, 1994 — Section 2(4), 346
High Courts24 Dec 2010
Shavinder Kumar Bajaj and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0550
High Courts24 Dec 2010Dismissed
Lakhi Vs Baljeet Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0522
Constitution of India, 1950 — Article 227
High Courts24 Dec 2010
Rajwinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0518
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Dec 2010
Jaspal Kaur and Others Vs Jagdish Chand Rajput and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0516
High Courts24 Dec 2010Allowed
Chhano and Others Vs Dalbir Singh and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0497
High Courts24 Dec 2010
Zano and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0486
Penal Code, 1860 (IPC) — Section 120B, 363, 366
High Courts24 Dec 2010Dismissed
Harbans Lal Vs Parveen Kumar
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0483
High Courts24 Dec 2010
Kamaljit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0482
Punjab Panchayati Raj Act, 1994 — Section 19
High Courts24 Dec 2010Dismissed
State of Punjab Vs Manjinder Singh Kang
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0479
Criminal Procedure Code, 1973 (CrPC) — Section 321
High Courts24 Dec 2010Allowed
Gurmanraj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0477
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 308, 341
High Courts24 Dec 2010Allowed
The Commissioner of Income Tax Vs Mangat Rai Contractor
Punjab And Haryana At Chandigarh · (2010) 12 P&H CK 0476
Finance Act, 2008 — Section 271Income Tax Act, 1961 — Section 260A