High Courts25 Dec 1999
Ram Mehar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 380
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 1 of 79
High Courts24 Dec 1999Dismissed
Mohinder Singh Vs Surinder Nath and Others
Punjab And Haryana At Chandigarh · (2000) 126 PLR 494 : (2000) 2 RCR(Civil) 643
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts24 Dec 1999Dismissed
Vinod Kumar and Others Vs Municipal Council
Punjab And Haryana At Chandigarh · AIR 2000 P&H 132 : (2000) 125 PLR 155
Punjab Municipal Act, 1911 — Section 84, 86
High Courts24 Dec 1999
Jabra Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 111 : (2000) 2 RCR(Criminal) 626
High Courts24 Dec 1999
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 581 : (2000) 3 RCR(Criminal) 121
High Courts24 Dec 1999Allowed
Karamjit Singh Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (2000) 126 PLR 91 : (2000) 2 RCR(Civil) 378
Central Motor Vehicles Rules, 1989 — Rule 73Punjab Motor Vehicles Taxation Act, 1924 — Section 14B
High Courts24 Dec 1999
Vinod Kumar and others Vs Municipal Council, Ferozepur
Punjab And Haryana At Chandigarh · AIR 2000 P&H 132 : (2000) 1 CurLJ 316 : (2000) 3 ICC 363 : (2000) 1 ICC 334 : (2000) 2 PLJ 315 : (2000) 2 PLR 155 : (2000) 2 RCR(Civil) 247
High Courts23 Dec 1999Partly Allowed
Bhupender Chaudhary Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 626
Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 3, 4, 6Haryana Urban Development Authority Act, 1977 — Section 15, 42(1)
High Courts23 Dec 1999
Indian Farmers Fertilizers Co-operative Ltd., New Delhi Vs P.O., Labour Court, Chandigarh and another
Punjab And Haryana At Chandigarh · (2000) 125 PLR 33
Industrial Disputes Act, 1947 — Section 11A, 2
High Courts23 Dec 1999
Parshotam Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 RCR(Criminal) 218
High Courts23 Dec 1999
Harcharan Singh alias Charni Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 510 : (2000) 3 RCR(Criminal) 174
High Courts23 Dec 1999
Rajinder and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) CriLJ 2492 : (2000) 2 ILR (P&H) 178 : (2000) 2 RCR(Criminal) 646
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 302, 304, 304B
High Courts23 Dec 1999
Sohan Lal Vs Raj Kumari
Punjab And Haryana At Chandigarh · (2000) CriLJ 2482 : (2000) 2 RCR(Criminal) 259
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Dec 1999
Rattan Singh Vs Sardool Singh
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 144 : (2000) 124 PLR 849 : (2000) 2 RCR(Civil) 238
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts23 Dec 1999Dismissed
Bhajan Kaur and Others Vs Gurmej Singh and Others
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 330 : (2000) 126 PLR 358 : (2000) 2 RCR(Civil) 523
Specific Relief Act, 1963 — Section 5
High Courts22 Dec 1999Dismissed
Jag Ram Vs Financial Commissioner (Revenue)
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 438 : (2000) 126 PLR 340 : (2000) 2 RCR(Civil) 495
Constitution of India, 1950 — Article 226, 227
High Courts22 Dec 1999Dismissed
Ajit Singh and Others Vs Karnail Singh and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 381
Limitation Act, 1963 — Section 5
High Courts22 Dec 1999
Rachhpal Raj Vs P.S.Sureshan
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Civil) 265
High Courts22 Dec 1999
Ajit Singh Vs Dalbir Singh
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Civil) 465