High Courts22 Dec 1999Allowed
Dr. A.K. Bakhshi Vs Panjab University and Others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 272
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 2 of 79
High Courts21 Dec 1999Dismissed
Fuljit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 125 PLR 4
Punjab Urban Estates (Sales of Sites) Rules, 1965 — Rule 4
High Courts21 Dec 1999Dismissed
Mewa Singh and Others Vs Sampuran Singh
Punjab And Haryana At Chandigarh · (2000) 3 CivCC 573 : (2000) 126 PLR 73 : (2000) 2 RCR(Civil) 320
Hindu Succession Act, 1956 — Section 2, 4
High Courts21 Dec 1999Dismissed
Ram Lok Vs Tarloki Nath
Punjab And Haryana At Chandigarh · (2000) 125 PLR 713
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts21 Dec 1999
Dhiyan Singh Vs Gulzar Ahmed And Another
Punjab And Haryana At Chandigarh · (1999) 12 P&H CK 0105
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 4
High Courts21 Dec 1999
Baldev Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 2 RCR(Criminal) 355 : (2000) 3 SCT 225
High Courts21 Dec 1999Allowed
Jagan Nath and Another Vs Durga Datt and Others
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 294 : (2000) 124 PLR 846 : (2000) 1 RCR(Rent) 226
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15
High Courts21 Dec 1999
Haryana Drugs and Pharmaceuticals Ltd. (In Liquidation) Vs K. Singhal and others
Punjab And Haryana At Chandigarh · (2001) 104 CompCas 338
COMPANIES ACT, 1956 — Section 454, 456, 468, 477
High Courts21 Dec 1999Allowed
Malkiat Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 746 : (2000) 2 RCR(Civil) 150
Punjab Regional and Town Planning and Development Act, 1995 — Section 143(1)
High Courts21 Dec 1999Dismissed
Kuldip Raj Vs Roshan Lal
Punjab And Haryana At Chandigarh · (2000) 126 PLR 282 : (2000) 1 RCR(Rent) 61
East Punjab Urban Rent Restriction Act, 1949 — Section 13(1)
High Courts20 Dec 1999Allowed
M/s The New India Assurance Company Ltd. Vs Ashish Gupta and Others
Punjab And Haryana At Chandigarh · (1999) 12 P&H CK 0141
High Courts20 Dec 1999Dismissed
The New India Assurance Co. Ltd. Vs Bimla and Others
Punjab And Haryana At Chandigarh · (2000) 2 ACC 532 : (2001) ACJ 388 : (2000) 125 PLR 368 : (2000) 3 RCR(Civil) 54
Motor Vehicles Act, 1988 — Section 170
High Courts20 Dec 1999Allowed
Ram Kumar, Constable Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2000) 124 PLR 750
Limitation Act, 1963 — Section 5
High Courts20 Dec 1999
Dr. Radanandan Jiwan Dash Vs Dr. N.K. Ganguly and others
Punjab And Haryana At Chandigarh · (2000) 1 ILR (P&H) 386
High Courts20 Dec 1999
State of Punjab Vs Chatinder Pal Singh @ Honey
Punjab And Haryana At Chandigarh · (2000) 1 AICLR 551 : (2000) 2 RCR(Criminal) 29
High Courts20 Dec 1999
Jagir Singh Vs Financial Commissioner (Appeals), Punjab
Punjab And Haryana At Chandigarh · (2000) 2 LJR 407 : (2000) 2 PLJ 6 : (2000) 2 RCR(Civil) 534
High Courts20 Dec 1999
State of Haryana Vs Lal Chand
Punjab And Haryana At Chandigarh · (2000) 3 AICLR 283 : (2000) 2 RCR(Criminal) 522
High Courts20 Dec 1999Allowed
Smt. Devi Bai Vs Sh. Gurbachan Singh
Punjab And Haryana At Chandigarh · (2000) 2 CivCC 386 : (2000) 125 PLR 21
Civil Procedure Code, 1908 (CPC) — Section 115, 35B
High Courts17 Dec 1999Allowed
Ram Kishan Vs The Faridabad Complex Administration and Others
Punjab And Haryana At Chandigarh · (2000) 2 ILR (P&H) 37