High Courts07 Jan 1999
Jagdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1423 : (1999) 1 RCR(Criminal) 600
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1999
1,562 judgments · page 79 of 79
High Courts07 Jan 1999Allowed
The State of Punjab and Others Vs Shangara Singh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 768 : (1999) 2 RCR(Civil) 409
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152Land Acquisition Act, 1894 — Section 23A