High Courts25 Dec 2001
Gram Panchayat, Kalawar Vs Naib Singh
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 613
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 1 of 94
High Courts21 Dec 2001Allowed
Pritam Singh Vs Sardara Singh
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Civil) 784
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1
High Courts21 Dec 2001Allowed
Chetan Bhatnagar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 16 : (2002) 2 RCR(Criminal) 135
Penal Code, 1860 (IPC) — Section 304A
High Courts21 Dec 2001Dismissed
Birkha Vs Phool Singh and Others
Punjab And Haryana At Chandigarh · (2003) 1 CivCC 462 : (2002) 4 RCR(Civil) 696
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Dec 2001Dismissed
Suresh Chand and Others Vs Siri Ram and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 201 : (2002) 2 RCR(Civil) 305
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A
High Courts21 Dec 2001Allowed
Joginder Singh Jogi Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 626 : (2002) 2 RCR(Civil) 196
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 152
High Courts21 Dec 2001Dismissed
All India L.P.G. Distributors Federation (North-West Region) Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 184 : (2002) 2 RCR(Civil) 46
Constitution of India, 1950 — Article 14
High Courts21 Dec 2001
Hardip Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 2 Crimes 179 : (2002) 2 FJCC 174 : (2002) 1 RCR(Criminal) 401
High Courts21 Dec 2001
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Criminal) 540
High Courts21 Dec 2001
Daler Singh Vs Nafe Singh
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Criminal) 550
High Courts21 Dec 2001
Mrs. Kanwaljeet Harbhajan Singh and Others Vs Arul Anadan and Others
Punjab And Haryana At Chandigarh · (2002) 2 ACC 333 : (2003) ACJ 1220 : (2002) 1 RCR(Civil) 800
Motor Vehicles Act, 1988 — Section 166
High Courts21 Dec 2001
Mahant Suhkdev Muni Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2002) 2 AICLR 556 : (2002) 2 RCR(Criminal) 139
High Courts21 Dec 2001
Rupi Vs Ram Bhaj
Punjab And Haryana At Chandigarh · (2002) 1 CLR 240 : (2002) 1 CurLJ 702 : (2002) 1 Marr.LJ 95 : (2002) 2 RCR(Criminal) 227
High Courts21 Dec 2001Allowed
Dr. Kuldip Singh, Reader, Deptt. of Surgery Dayanand Medical College and Hospital, Ludhiana Vs Dayanand Medical College and Others
Punjab And Haryana At Chandigarh · (2001) 12 P&H CK 0068
Constitution of India, 1950 — Article 12
High Courts21 Dec 2001Allowed
Mehant Pawan Kumar Dass and Others Vs Parkash Dass and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 684 : (2002) 2 RCR(Civil) 210
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146, 2
High Courts21 Dec 2001Allowed
Karnail Singh Vs Chaman Lal Kamlesh Kumar Commission Agents, Samana and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 307
Civil Procedure Code, 1908 (CPC) — Section 10, 115
High Courts21 Dec 2001Dismissed
Ram Dass Chela Basant Dass and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2001) 12 P&H CK 0054
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 37(1), 115
High Courts21 Dec 2001
Jagjit Singh Vs Harinder Singh and others
Punjab And Haryana At Chandigarh · (2002) 3 CCC 174 : (2002) 3 CivCC 174 : (2002) 4 ICC 131 : (2002) 3 LJR 647 : (2002) 1 PLJ 424 : (2002) 2 PLR 675 : (2002) 3 RCR(Civil) 783
High Courts21 Dec 2001
Attar Singh Vs Arun Gupta and ors.
Punjab And Haryana At Chandigarh · (2002) 3 RCR(Criminal) 325
High Courts21 Dec 2001Dismissed
Ashwani Kumar Aggarwal Vs Smt. Kalawati
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 220
Civil Procedure Code, 1908 (CPC) — Section 115