High Courts04 Jan 2001Dismissed
Dilbagh Singh Vs Thakur Singh
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0203
Motor Vehicles Act, 1988 — Section 110
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 94 of 94
High Courts04 Jan 2001
Vijay Kumar and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0188
Constitution of India, 1950 — Article 14, 16, 226
High Courts04 Jan 2001
Jatinder Singh Vs Bachan Singh
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 762
High Courts04 Jan 2001
Kabul Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0160
Constitution of India, 1950 — Article 14, 16, 226
High Courts04 Jan 2001
Amrik Singh Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 736
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Jan 2001
State of Punjab Vs Mehar Singh
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 18
Land Acquisition Act, 1894 — Section 18, 23, 23(1, 4, 4(1)
High Courts04 Jan 2001
M/s Shiva Trading Co. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 505
Constitution of India, 1950 — Article 14, 16, 226
High Courts04 Jan 2001
Des Raj Vs Surjit Kaur
Punjab And Haryana At Chandigarh · AIR 2001 P&H 146 : (2001) 2 RCR(Civil) 304
General Clauses Act, 1897 — Section 13Punjab State Election Commission Act, 1994 — Section 35, 89
High Courts04 Jan 2001
Daljinder Singh Vs Harbans Kaur
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 530 : (2001) 2 ILR (P&H) 113 : (2001) 3 RCR(Civil) 809 : (2001) 2 RCR(Civil) 294
Registration Act, 1908 — Section 60, 61
High Courts04 Jan 2001
Telu Ram Vs Land Acquisition Collector, Public Works Department, Haryana
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 243 : (2001) 3 RCR(Civil) 551
Land Acquisition Act, 1894 — Section 12, 12(2), 18, 18(1), 18(2)
High Courts04 Jan 2001
Jog Dhian Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 331
Prevention of Food Adulteration Act, 1954 — Section 16(1)Probation of Offenders Act, 1958 — Section 4
High Courts04 Jan 2001Dismissed
Mai Dayal (deceased) by LRs. Vs Khushi Ram (deceased) by LRs.
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 821
Civil Procedure Code, 1908 (CPC) — Section 35Evidence Act, 1872 — Section 110Specific Relief Act, 1963 — Section 38, 5
High Courts04 Jan 2001
Jhirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0023
Punjab Police Rules, 1934 — Rule 12.21
High Courts03 Jan 2001Allowed
Ram Saran Vs Jasmer Singh
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 420, 465, 468Registration Act, 1908 — Section 82
High Courts03 Jan 2001
Ex. LAC Prem Sagar Sharma Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0197
Constitution of India, 1950 — Article 226, 227
High Courts03 Jan 2001
Ashok Pathak Vs Punjab Small Industries and Export Corporation Ltd.
Punjab And Haryana At Chandigarh · (2001) 01 P&H CK 0175
Constitution of India, 1950 — Article 14, 16
High Courts03 Jan 2001
State of Punjab Vs Milkha Singh
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 273
Penal Code, 1860 (IPC) — Section 307, 320, 324, 326, 458Probation of Offenders Act, 1958 — Section 4(1)
High Courts03 Jan 2001
Oriental Insurance Company Vs Om Prakash
Punjab And Haryana At Chandigarh · (2002) ACJ 382 : (2001) 2 RCR(Civil) 37
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts03 Jan 2001
M/s. Bhullar Construction Co. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 192
Arbitration and Conciliation Act, 1996 — Section 14, 15
High Courts03 Jan 2001
Jasdeep Singh Vs Nafe Singh
Punjab And Haryana At Chandigarh · (2001) ACJ 1520 : (2001) 1 RCR(Civil) 669
Motor Vehicles Act, 1988 — Section 166