Punjab And Haryana At Chandigarh Judgments 1981

High Courts24 Dec 1981

Amar Nath Vs Prem Nath

Punjab And Haryana At Chandigarh · AIR 1982 P&H 195

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High Courts23 Dec 1981

Terence Valentine Rose Vs Lynettee Irene and Another

Punjab And Haryana At Chandigarh · AIR 1982 P&H 540

Divorce Act, 1869 — Section 17

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High Courts22 Dec 1981

Jaidev Singh and Another Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 442

Constitution of India, 1950 — Article 14, 226Motor Vehicles Act, 1939 — Section 42, 47, 48, 49, 50

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High Courts21 Dec 1981Dismissed

Smt. Rama Rani Khanna and another Vs Smt. Pritam Kaur and anothers

Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 289

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts18 Dec 1981

Mohinder Singh Jubbal Vs Grindlays Bank Ltd. and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 295

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2 , Order 2 Rule 2(3), 10Limitation Act, 1963 — Article 1, 12

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High Courts18 Dec 1981Allowed

M/s Indian Sulp Acid Industries Ltd. Vs Gurjit Singh Partner Guru Nanak Construction Company Amritsar

Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts16 Dec 1981Allowed

Baldev Singh and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0021

Limitation Act, 1963 — Article 122

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High Courts15 Dec 1981Allowed

Roshan Lal Vs Charanji Lal Jain and others

Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0004

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts11 Dec 1981Allowed

Dhani Ram and others Vs Mahavir Jain Shoe Store Khanna

Punjab And Haryana At Chandigarh · (1982) 1 RCR(Rent) 306

East Punjab Urban Rent Restriction Act, 1949 — Section 15

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High Courts10 Dec 1981Allowed

Amar Kaur Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 437

Industrial Disputes Act, 1947 — Section 10, 33C(2), 33C(2)

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High Courts10 Dec 1981

Janta Cooperative Sugar Mills Ltd. Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1983) 12 ELT 334

Central Excise Rules, 1944 — Rule 173G, 53, 8, 8(1)Essential Commodities Act, 1955 — Section 3(2)

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High Courts09 Dec 1981

Bara Singh and Others Vs Chain Singh and Others

Punjab And Haryana At Chandigarh · AIR 1982 P&H 198

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High Courts09 Dec 1981

Balbir Kaur and Others Vs Novex Dry Cleaners, Patiala and Another

Punjab And Haryana At Chandigarh · AIR 1983 P&H 141

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts08 Dec 1981Allowed

Employees State Insurance Corporation Vs Shri Onkar Nath Gupta

Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0014

Employees State insurance Act, 1948 — Section 75

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High Courts08 Dec 1981

Dewan Gian Chand Vs Commissioner of Income Tax and Others

Punjab And Haryana At Chandigarh · (1982) 138 ITR 138

Constitution of India, 1950 — Article 226, 227

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High Courts08 Dec 1981Allowed

Smt. Geeta and another Vs Ashok Kumar

Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0002

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High Courts08 Dec 1981

Dewan Gian Chand Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (1982) 9 TAXMAN 243

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 4

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High Courts03 Dec 1981Allowed

Sh. Bhag Singh Vs Employees State Insurance Corporation

Punjab And Haryana At Chandigarh · (1981) 12 P&H CK 0023

Employees State Insurance Act, 1948 — Section 75

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High Courts03 Dec 1981

Haryana Financial Corporation Vs Depro Foods Ltd. (in liquidation)

Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 411

Companies Act, 1913 — Section 109Companies Act, 1956 — Section 125, 125(1)State Financial Corporations Act, 1951 — Section 31, 31(1), 32(10), 46B

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High Courts03 Dec 1981Dismissed

Employees State Insurance Corporation Vs Gedore Tools India (P.) Ltd.

Punjab And Haryana At Chandigarh · (1982) 2 ILR (P&H) 422

Employees State Insurance Act, 1948 — Section 2(22), 75

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Punjab And Haryana At Chandigarh judgments, 1981