High Courts25 Dec 1997
V.K.Beri Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Criminal) 498
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1997
1,683 judgments · page 1 of 85
High Courts24 Dec 1997Dismissed
Naresh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 118 PLR 628
Constitution of India, 1950 — Article 14, 16
High Courts24 Dec 1997
Ajaib Singh Vs Sodargar Singh
Punjab And Haryana At Chandigarh · (1999) 1 LLR 135 : (1998) 1 PLJ 272 : (1998) 1 RCR(Civil) 717
High Courts24 Dec 1997
Bachan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 662
High Courts24 Dec 1997Dismissed
Amarjit Kaur and Another Vs Jatinder Sharma and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 757 : (1998) 1 RCR(Civil) 500
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Dec 1997
Guria Bus Service Pvt.Ltd. Vs State Transport Authority
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 853 : (1998) 1 SCT 699
High Courts23 Dec 1997Allowed
Parmod Bhushan Paul Vs Jasbir Singh and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 89 : (1998) 2 RCR(Civil) 563
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts23 Dec 1997Allowed
State of Punjab Vs Baljit Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 243 : (1998) 119 PLR 434 : (1998) 2 RCR(Civil) 584
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 98
High Courts22 Dec 1997Allowed
The Sonepat Cooperative Sugar Mills Ltd. Vs Shri Daya Singh and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 394
Industrial Disputes Act, 1947 — Section 25, 25H
High Courts22 Dec 1997Dismissed
Kesho Ram Dev Raj and Others Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 401 : (1998) 1 RCR(Rent) 275
High Courts22 Dec 1997Allowed
Baldev Spinners Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 12 P&H CK 0043
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts21 Dec 1997Allowed
Attar Chand and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 142
Constitution of India, 1950 — Article 14, 226
High Courts19 Dec 1997Dismissed
Surjeet Singh and Another Vs Jit Singh
Punjab And Haryana At Chandigarh · (1998) CriLJ 3562
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 120B, 302, 34, 343, 380
High Courts19 Dec 1997Dismissed
Daya Singh Vs Smt. Bishan Kaur and Others
Punjab And Haryana At Chandigarh · (1998) CriLJ 3434 : (1998) 2 RCR(Criminal) 109
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)
High Courts19 Dec 1997Dismissed
Ram Chander and Sons Vs Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 742 : (1998) 2 RCR(Civil) 287 : (1998) 1 RCR(Civil) 475
Constitution of India, 1950 — Article 14, 226
High Courts19 Dec 1997
Madan Lal alias Badan Singh Vs Het Ram
Punjab And Haryana At Chandigarh · (1998) ISJ(Banking) 265 : (1998) 4 LLR 490 : (1998) 4 LLR 311
High Courts19 Dec 1997
Jatinderjit Singh Vs Mahinderjit Singh
Punjab And Haryana At Chandigarh · (1998) 1 CurLJ 222 : (1998) ISJ 213 : (1998) 3 PLR 163 : (1998) 1 RCR(Civil) 476
High Courts19 Dec 1997
Mohinder Singh Vs Gurjit Kaur
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Civil) 633
High Courts19 Dec 1997
Punjab & Haryana High Court Bar Association Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 85
High Courts19 Dec 1997
Parveen Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 1 RCR(Criminal) 560